High Courts30 Jul 2024Disposed Of
PVR Inox Ltd. Vs Sheetal Ansal & Anr.
Delhi High Court · (2024) 07 DEL CK 2189
Arbitration and Conciliation Act, 1996-Section 11(6), 12(2)
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 243 of 565
High Courts30 Jul 2024Disposed Of
PVR Inox Ltd. Vs Sheetal Ansal & Ors.
Delhi High Court · (2024) 07 DEL CK 2186
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(2)
High Courts30 Jul 2024Allowed
Aditya Birla Finance Limited Vs Santanu Dey & Ors.
Delhi High Court · (2024) 07 DEL CK 2183
Arbitration and Conciliation Act, 1996-Section 21, 11(6), 12(2)
High Courts30 Jul 2024Dismissed
Maxxcab Wires And Cables Private Limited Vs Union Of India & Anr.
Delhi High Court · (2024) 07 DEL CK 2182
Arbitration and Conciliation Act, 1996-Section 9
High Courts30 Jul 2024Dismissed
Rajiv Jaiswal Vs The Oriental Insurance Company Ltd.
Delhi High Court · (2024) 07 DEL CK 2136
Constitution of India-Article 226, 227, 14Bank Employees Pension Regulations, 1995-Regulation 26Syndicate Bank Employees Pension Regulations, 1995-Regulation 26
High Courts30 Jul 2024Disposed Of
Dinesh Kumar Sharma & Anr. Vs The Registrar Of Co-Operative Societies & Ors.
Delhi High Court · (2024) 07 DEL CK 2088
High Courts30 Jul 2024Dismissed
Shri Saxena Through Natural Gurdian Vs BSES Rajdhani Power Ltd
Delhi High Court · (2024) 07 DEL CK 2084
High Courts30 Jul 2024Disposed Of
Sh. Pradeep Koneru Vs Central Bureau Of Investigation & Anr.
Delhi High Court · (2024) 07 DEL CK 2044
Cr.P.C-Section 482PMLA, 2002-Section 50, 3
High Courts30 Jul 2024Disposed Of
Shahnawaz Mohamed Hanif Malang Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2042
High Courts30 Jul 2024Disposed Of
Sh. Pradeep Koneru Vs Central Bureau Of Investigation & Anr.
Delhi High Court · (2024) 07 DEL CK 2041
Cr.P.C-Section 482PMLA, 2002-Section 50, 3
High Courts30 Jul 2024
Vandana Vs State Through SHO PS Amar Colony & Anr.
Delhi High Court · (2024) 07 DEL CK 2026
Constitution of India-Article 226, 20(3)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Aadhar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016-Section 28, 29, 33
High Courts30 Jul 2024Allowed
Amit Vashisht Vs State (Govt Of Nct) Of Delhi (Through Ps Special Cell) & Anr.
Delhi High Court · (2024) 07 DEL CK 2021
National Investigation Agency Act, 2008-Section 21(4)Indian Penal Code, 1860-Section 307Explosive Substances Act, 1908-Section 3
High Courts30 Jul 2024
Court On Its Own Motion Vs State
Delhi High Court · (2024) 07 DEL CK 2018
Cr.P.C-Section 395(2)Constitution of India-Articles 21, 19 and 14Punjab Police Rules-Rule 22.59
High Courts30 Jul 2024Dismissed
Yogesh Chander Bhardwaj Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 07 DEL CK 2686
Constitution of India-Article 226, 14 and 21Land Acquisition Act, 1984-Section 4, 6
High Courts30 Jul 2024Dismissed
M/s Pampar Ovenfresh Foods Pvt Ltd Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2737
Constitution of India-Article 226, 14, 12
High Courts30 Jul 2024Dismissed
Sukhbir @ Bhola Vs NCT Of Delhi
Delhi High Court · (2024) 07 DEL CK 2736
IPC-Section 376POCSO Act-Section 6CrPC-Section 164, 437(1), 439(1)
High Courts30 Jul 2024Dismissed
Elochukwu Collins Vs The State (NCT Of Delhi)
Delhi High Court · (2024) 07 DEL CK 2734
NDPS Act-Sections 19, 21, 24, 25, 27A, 37, 37(1)(b), 37(2), 42, 42(1), 42(1)(a) to (d), 42(2), 50, 52(2)(A)Code of Criminal Procedure, 1973-Section 439Foreigner Act-Section 14A
High Courts30 Jul 2024Dismissed
Ajay Kumar Vs State NCT Of Delhi
Delhi High Court · (2024) 07 DEL CK 2733
IPC-Sections 406/420/120B
High Courts30 Jul 2024Disposed Of
Ashok Kumar & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 07 DEL CK 2732
Penal Code, 1860-Sections 34, 149, 323, 341, 354, 354(B), 376, 442, 451, 506Cr.P.C-Section 438
High Courts30 Jul 2024Dismissed
Vishal Khullar Vs The State (Goverment Of NCT Delhi)
Delhi High Court · (2024) 07 DEL CK 2770
IPC-Sections 420, 468, 471Passports Act-Section 12, 3Code of Criminal Procedure-Section 41A, 482