High Courts02 Sept 2024
BCC Developers And Promoters Pvt. Ltd. Vs Union Of India
Delhi High Court · (2024) 09 DEL CK 2189
Arbitration and Conciliation Act 1996-Part I, Section 2, 2(2), 9, 20, 20(1), 20(2), 20(3), 34, 42
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 185 of 565
High Courts02 Sept 2024Dismissed
Smt. Manjira Devi Ayurveda Medical College And Hospital Vs Uttrakhand University Of Ayurveda & Ors.
Delhi High Court · (2024) 09 DEL CK 2186
Constitution of India-Article 226, 226(2), 14, 19(1)(g)
High Courts02 Sept 2024Dismissed
Namrita Malik Vs Kulwant Kaur & Ors.
Delhi High Court · (2024) 09 DEL CK 1568
Indian Succession Act, 1925-Section 105, 105(2)Court Fees Act, 1870-Article 17(iii) of the Second Schedule, Section 7(iv)(c)
High Courts02 Sept 2024Allowed
Manohar Lal Verma Vs The State Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 09 DEL CK 1571
Indian Succession Act, 1925-Section 278, 274, 219, 375, 291, 241Hindu Succession Act, 1956
High Courts02 Sept 2024Disposed Of
M/s. V-Mega Stores & Ors. Vs V-Mart Retail Limited & Anr.
Delhi High Court · (2024) 09 DEL CK 1605
Trade Marks Act, 1999-Sections 134, 135, 27, 29Advocates Act, 1961The Partnership Act
High Courts02 Sept 2024Dismissed
M/s Aryan Cargo Express Private Limited Vs Union Of India & Anr
Delhi High Court · (2024) 09 DEL CK 1616
Letters Patent Act, 1866-Clause XCompanies Act, 2013-Section 248, 248(5), 248(6), 252, 252(3), 460Companies Act, 1956-Section 560
High Courts02 Sept 2024
Murli Manohar Sahay Vs Meghna Sahay
Delhi High Court · (2024) 09 DEL CK 1626
Protection of Women from Domestic Violence Act, 2005-Section 12, 23, 3(iv)CrPC-Section 125
High Courts02 Sept 2024Disposed Of
Adity A Birla Fashion And Retail Limited Vs Mrs Saroj Tandon
Delhi High Court · (2024) 09 DEL CK 1682
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Section 12-ACivil Procedure Code (CPC)-Order VII Rule 11, VIII Rule 6A, IV Rule 1 & 2, 37Constitution of India-Article 227
High Courts02 Sept 2024Dismissed
Suday Shankar Jha Vs State Of NCT Delhi & Ors.
Delhi High Court · (2024) 09 DEL CK 1692
High Courts02 Sept 2024Dismissed
Rajat Chiller Vs Abhishek Rana
Delhi High Court · (2024) 09 DEL CK 1693
CPC-Order XVI Rule 1
High Courts02 Sept 2024Disposed Of
Kartar Kaur Vs Satbir Singh Dahiya
Delhi High Court · (2024) 09 DEL CK 1695
High Courts02 Sept 2024Disposed Of
Diwan Singh Vs Deepika Krishna Gopal Maheshwari & Anr.
Delhi High Court · (2024) 09 DEL CK 1699
High Courts02 Sept 2024Disposed Of
S.B Tripathi Vs Dr Punit Kumar Goel & Anr
Delhi High Court · (2024) 09 DEL CK 1804
Code of Criminal Procedure, 1973-Section 340Contempt of Court Act, 1971-Section 10, 11, 12Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
High Courts02 Sept 2024Dismissed
College Of Education & Anr. Vs Prof Pankaj Arora Chairperson & Anr.
Delhi High Court · (2024) 09 DEL CK 1806
High Courts02 Sept 2024
Mrs. Priyanka Arora & Anr. Vs Delhi Development Authority
Delhi High Court · (2024) 09 DEL CK 1814
National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorized Colonies) Act, 2019
High Courts02 Sept 2024Allowed
Well Trans Logistics India Pvt. Ltd. Vs Addl. Commissioner Of Income Tax & Ors.
Delhi High Court · (2024) 09 DEL CK 1839
Income Tax Act, 1961-Section 148, 147, 143(3), 151, 151(1), 147(1)
High Courts02 Sept 2024
Naimish Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 1850
Constitution of India-Article 226
High Courts02 Sept 2024Dismissed
Arvind Kejriwal & Ors. Vs State & Anr.
Delhi High Court · (2024) 09 DEL CK 1865
Indian Penal Code-Section 11, 153A, 299, 292, 499, 500, 509, Chapter XXICr.P.C.-Section 198, 199, 199(1), proviso to Section 199(1), 199(2), 199(3), 199(4), 199(5), 199(6), 200, 202, 202(2), proviso to Section 202(2), 203, 204, 302, 482Representation of the People Act, 1951-Section 29A
High Courts02 Sept 2024Dismissed
Rajendra Kumar Tripathi Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2024) 09 DEL CK 1874
Code of Criminal Procedure 1973-Sections 439, 482, 436-A, 82Indian Penal Code, 1860-Sections 420, 406, 419, 120-BEmblems and Names (Prevention of Improper Use) Act 1950-Sections 3, 5
High Courts02 Sept 2024Disposed Of
Sukhvinder Singh & Ors. Vs The State (SHO PS Bindapur) & Anr.
Delhi High Court · (2024) 09 DEL CK 1880
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)