High Courts03 Sept 2024Allowed
Amba Shakti Steels Ltd. Vs Sequence Ferro Private Limited
Delhi High Court · (2024) 09 DEL CK 2206
Companies Act, 1956Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Trade Marks Act, 1999
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 184 of 565
High Courts03 Sept 2024Disposed Of
M/s D Oceanic Dolphin Apparels Pvt Ltd Vs M/s The Leather Co & Ors.
Delhi High Court · (2024) 09 DEL CK 1460
Commercial Courts Act, 2015-Section 13(1A)Code of Civil Procedure, 1908-Order VII Rule 10, VII Rule 11
High Courts03 Sept 2024Disposed Of
Saluja Overseas Pvt. Ltd. Vs Commissioner Of CGST And Central Excise Delhi East Commissionerate
Delhi High Court · (2024) 09 DEL CK 1459
Central Goods and Services Tax Act, 2017-Section 73, 16(2)(c)Delhi Goods and Services Tax Act, 2017-Section 73, 16(2)(c)
High Courts03 Sept 2024Disposed Of
Saluja Electronics Vs Commissioner Of CGST And Central Excise Delhi East Commissionerate
Delhi High Court · (2024) 09 DEL CK 1458
Central Goods and Services Tax Act, 2017-Section 107Delhi Goods and Services Tax Act, 2017-Section 107
High Courts03 Sept 2024Allowed
M/s. S.M. Trading Co. Vs Assistant Commissioner Of Central Goods And Service Tax, Mandoli Division, East Delhi
Delhi High Court · (2024) 09 DEL CK 1456
Central Goods and Services Tax Act, 2017-Section 29(2)(e)Delhi Goods and Services Tax Act, 2017
High Courts03 Sept 2024Allowed
Munchener Ruckversicherungs Gesellschaft Aktiengesellschaft In Munchen Vs The Commissioner Of Income Tax Internation Taxation 2 & Anr.
Delhi High Court · (2024) 09 DEL CK 1461
Income Tax Act, 1961-Section 264, 90, 143(1), 143(2), 143(3), 155(14), 199, 203, 206C
High Courts03 Sept 2024Disposed Of
Joginder Kumar (Since Deceased) Through Lrs And Ors Vs Krishan Pal Singh
Delhi High Court · (2024) 09 DEL CK 0031
High Courts03 Sept 2024Disposed Of
Sandeep Singh Hitkari Vs Kotak Mahindra Bank Ltd
Delhi High Court · (2024) 09 DEL CK 0030
Arbitration and Conciliation Act, 1996 — Section 8
High Courts03 Sept 2024Disposed Of
Shri Sanatan Dharam Mandir Trust (Regd.) Vs Rishi Walia
Delhi High Court · (2024) 09 DEL CK 0029
Civil Procedure Code, 1908 — Order 1 Rule 10
High Courts03 Sept 2024Disposed Of
Vinesh Sharma Vs M/s Vijay Cotswin Pvt Ltd
Delhi High Court · (2024) 09 DEL CK 0028
Constitution of India, 1950 — Article 227Civil Procedure Code, 1908 — Order 11 Rule 1, Order 11 Rule 1(5), Order 12 Rule 8Bhartiya Shakshya Adhiniyam, 2023 — Section 63
High Courts03 Sept 2024Disposed Of
Rameshwar Dayal Through His Constituted Power Of Attorney Manavdeep Singh Vs Hemant Kumar
Delhi High Court · (2024) 09 DEL CK 0027
Civil Procedure Code, 1908 — Order 6 Rule 17, Order 11 Rule 1
High Courts03 Sept 2024Disposed Of
M/s Narain Service Station Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2024) 09 DEL CK 0026
Workmen�s Compensation Act, 1923 — Section 30
High Courts03 Sept 2024Dismissed
Centre For Development Of Telematics Vs M/s Amrita Travels
Delhi High Court · (2024) 09 DEL CK 0025
Civil Procedure Code, 1908 — Order 7 Rule 11Commercial Courts Act, 2015 — Section 12A
High Courts03 Sept 2024Allowed
G. T. Karnal Road Industrial Estate Cetp Society (Regd) Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2024) 09 DEL CK 0024
Water (Prevention and Control of Pollution) Act, 1974 — Section 33(A)
High Courts03 Sept 2024Dismissed
Ajindra Kumar Puri & Ors Vs State & Anr
Delhi High Court · (2024) 09 DEL CK 0023
Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 154, 156(3), 482Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 424
High Courts03 Sept 2024Dismissed
Kishan Kumar & Anr Vs State & Anr
Delhi High Court · (2024) 09 DEL CK 0022
Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 154, 156(3), 482Indian Penal Code, 1860 — Section 34, 120B, 420
High Courts03 Sept 2024Dismissed
Tej Bhan & Ors Vs State & Anr
Delhi High Court · (2024) 09 DEL CK 0021
Constitution of India, 1950 — Article 227Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 421, 422, 467, 471, 477(a), 506(ii)
High Courts03 Sept 2024Dismissed
Harsh Consul Vs State & Anr
Delhi High Court · (2024) 09 DEL CK 0020
Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 34, 120B, 420, 465, 467, 471
High Courts03 Sept 2024Dismissed
Prateek Puri Vs State & Anr
Delhi High Court · (2024) 09 DEL CK 0019
Code of Criminal Procedure, 1973 — Section 482
High Courts03 Sept 2024Dismissed
Sajjad Alam Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2024) 09 DEL CK 0017
Code of Criminal Procedure 1973 — Section 161, 164, 437(1), 439(1)Indian Penal Code, 1860 — Section 224, 377Protection of Children from Sexual Offences Act, 2012 — Section 3, 5(o), 6, 29