High Courts17 Sept 2024Disposed Of
Rollz India Waste Management Pvt Ltd Vs Pan India Infra Projects Pvt Ltd
Delhi High Court · (2024) 09 DEL CK 1476
Arbitration and Conciliation Act, 1996-Section 9Insolvency and Bankruptcy Code, 2016
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 163 of 565
High Courts17 Sept 2024Disposed Of
Koteshwar Chemfood Industries Pvt. Ltd. Vs Sachdeva And Sons Industres Pvt. Ltd. & Anr.
Delhi High Court · (2024) 09 DEL CK 1491
Trade Marks Act, 1999-Section 46, 47, 56, 57 and 125
High Courts17 Sept 2024Disposed Of
Treasure Studio Inc & Anr. Vs Mohit Khungar & Anr.
Delhi High Court · (2024) 09 DEL CK 1490
Trade Marks Act, 1999-Section 57, 11(1), 11(2), 29(4), 11(3)(a), 11(3)(b), 11(10), 18(4)
High Courts17 Sept 2024Disposed Of
Sunil Kalra And Ors Vs Vikas Gupta And Ors
Delhi High Court · (2024) 09 DEL CK 0167
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts17 Sept 2024Disposed Of
Sh Madan Mohan Gupta Vs Smt Sandhya Gupta & Ors
Delhi High Court · (2024) 09 DEL CK 0166
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts17 Sept 2024Allowed
Uma And Ors Vs Renu Kumari And Ors
Delhi High Court · (2024) 09 DEL CK 0165
High Courts17 Sept 2024Disposed Of
Anamika Sarkar Vs Surender Kumar
Delhi High Court · (2024) 09 DEL CK 0164
High Courts17 Sept 2024Disposed Of
Sharda Vs Rahul Gupta
Delhi High Court · (2024) 09 DEL CK 0163
Bharatiya Sakshya Adhiniyam, 2023 — Section 63
High Courts17 Sept 2024Disposed Of
Deepanshu Sharma & Anr Vs Vikrant Tyagi
Delhi High Court · (2024) 09 DEL CK 0162
Code of Civil Procedure, 1908 — Order 37
High Courts17 Sept 2024Disposed Of
Govt Of Nct Delhi & Anr Vs Chainsukh Ujjwal
Delhi High Court · (2024) 09 DEL CK 0161
Constitution of India, 1950 — Article 226, 227
High Courts17 Sept 2024Disposed Of
Omwati Vs Dayanand (Deceased) Thr Lrs
Delhi High Court · (2024) 09 DEL CK 0160
Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 14, Order 16 Rule 10
High Courts17 Sept 2024Disposed Of
DBS Bank India Ltd And Ors Vs D Sargurunathan And Ors
Delhi High Court · (2024) 09 DEL CK 0159
Constitution of India, 1950 — Article 227
High Courts17 Sept 2024Disposed Of
Abhishek Grover Vs Divisional Commissioner Delhi & Ors
Delhi High Court · (2024) 09 DEL CK 0157
Constitution of India, 1950 — Article 226Code of Civil Procedure, 1908 — Order 7 Rule 11Code of Criminal Procedure, 1973 — Section 107, 116
High Courts17 Sept 2024
Amit Katyal Vs Directorate Of Enforcement Government Of India
Delhi High Court · (2024) 09 DEL CK 0156
Constitution of India, 1950 — Article 20(3), 21Code of Criminal Procedure, 1973 — Section 161, 164, 306, 437, 439Indian Penal Code, 1860 — Section 120B
High Courts17 Sept 2024Disposed Of
Amit Arora Vs Directorate Of Enforcement
Delhi High Court · (2024) 09 DEL CK 0155
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B
High Courts17 Sept 2024Disposed Of
Amandeep Singh Dhall Vs Directorate Of Enforcement
Delhi High Court · (2024) 09 DEL CK 0154
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 167(2)Bhartiya Nagarik Suraksha Sanhita, 2023 — Section 483
High Courts17 Sept 2024Disposed Of
Iaul Haque & Ors Vs Delhi Development Authority & Anr
Delhi High Court · (2024) 09 DEL CK 0153
Delhi Urban Shelter Improvement Board Act, 2010 — Section 2(g), 10, 10(3)Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 17
High Courts17 Sept 2024Allowed
Director General Project Varsha Vs Navayuga Van Oord JV
Delhi High Court · (2024) 09 DEL CK 0152
Arbitration and Conciliation Act, 1996 — Section 9, 17, 21, 37(2)(b)
High Courts17 Sept 2024Disposed Of
Adnan Nisar & Anr Vs Directorate Of Enforcement & Anr
Delhi High Court · (2024) 09 DEL CK 0057
Constitution of India, 1950 — Article 20(3), 21Code of Criminal Procedure, 1973 — Section 188, 436A, 439Indian Penal Code, 1860 — Section 420, 424
High Courts13 Sept 2024Disposed Of
Axcess Limited Vs Controller Of Patents And Designs
Delhi High Court · (2024) 09 DEL CK 1595
Patent Act, 1970-Section 15, 59(1), 3(d), 3(e)