High Courts17 Sept 2024Disposed Of
SGS India Private Limited Vs Ahmedabad Municipal Corporation
Delhi High Court · (2024) 09 DEL CK 1998
Arbitration and Conciliation Act, 1996-Section 17
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 162 of 565
High Courts17 Sept 2024Disposed Of
M/S Som Projects Pvt Ltd Vs M/S HLL Infra Tech Services Limited (HITES)
Delhi High Court · (2024) 09 DEL CK 2000
Arbitration and Conciliation Act, 1996-Section 29A(4)
High Courts17 Sept 2024Allowed
Aditya Birla Finance Limited Vs Mothers Pride Educational Personna Private Limited & Ors.
Delhi High Court · (2024) 09 DEL CK 2001
Arbitration and Conciliation Act, 1996-Section 29A(4)
High Courts17 Sept 2024Disposed Of
Sh. Rajeshwar Nath Gupta & Ors. Vs Sh. Ashok Jain & Ors.
Delhi High Court · (2024) 09 DEL CK 2065
Urban Land (Ceiling and Regulation) Act, 1976-Sections 9, 10, 10(1), 20Urban Land (Ceiling & Regulation) Repeal Act, 1999Code of Criminal Procedure-Sections 107/150, 107/151
High Courts17 Sept 2024Disposed Of
Amit Arora Vs Directorate Of Enforcement
Delhi High Court · 2024 INSC 632
Code of Criminal Procedure, 1973-Section 439, 207, 208Prevention of Money Laundering Act, 2002-Section 45, 3, 4, 2(1)(fa), 70(1)Indian Penal Code, 1860-Section 120B
High Courts17 Sept 2024Disposed Of
Amandeep Singh Dhall Vs Directorate Of Enforcement
Delhi High Court · 2023 INSC 866
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Prevention of Money Laundering Act, 2002-Sections 3, 4, 17, 45, 50Indian Penal Code, 1860-Section 120B
High Courts17 Sept 2024
Amit Katyal Vs Directorate Of Enforcement Government Of India
Delhi High Court · (2024) 09 DEL CK 2157
Prevention of Money Laundering Act, 2002-Section 2(1)(u), 3, 4, 19, 44 (Explanation 1), 45, 50Code of Criminal Procedure, 1973-Section 161, 164, 306, 437 (proviso), 439Indian Penal Code, 1860-Section 120B
High Courts17 Sept 2024Disposed Of
Kunwer Sachdev Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · 2006 INSC 452
BNSS, 2023-Section 528Indian Penal Code, 1860-Section 420, 120B, 34, 323, 341, 504Hindu Marriage Act, 1955-Section 13(B), 13B(1), 13(B)(2)
High Courts17 Sept 2024Disposed Of
Rajneesh Kumar Rathore Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 1522
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts17 Sept 2024Disposed Of
Vikrant Khanna & Ors. Vs Smt. Amita Lamba & Anr.
Delhi High Court · (2024) 09 DEL CK 1521
Delhi High Court Act, 1966-Section 10(1), 7Code of Civil Procedure, 1908-Section 104, Order XLVIII Rule 1, VII Rule 1, VIII Rule 10, VIII Rule 1, 129, VII Rule 14, V Rule 2, V Rule 1&2Delhi High Court (Original Side) Rules, 2018-Rule 4, Chapter VII, Chapter IV Rule 1
High Courts17 Sept 2024Disposed Of
Jasmine Chadha Vs Tejpal Singh
Delhi High Court · (2024) 09 DEL CK 1497
Protection of Women from Domestic Violence Act, 2005-Section 23Code of Criminal Procedure, 1973-Section 125
High Courts17 Sept 2024
ATC Telecom Infrastructure Pvt Ltd Vs Mahanagar Telephone Nigam Limited
Delhi High Court · (2024) 09 DEL CK 1496
Arbitration and Conciliation Act, 1996-Section 34
High Courts17 Sept 2024Disposed Of
Rita.Nimesh Vs Anil.Nimesh
Delhi High Court · (2024) 09 DEL CK 2198
Hindu Marriage Act, 1955-Section 24Protection of Women from Domestic Violence Act, 2005
High Courts17 Sept 2024Dismissed
Staff Selection Commission & Ors. Vs Bhupendra Singh
Delhi High Court · (2024) 09 DEL CK 1396
Constitution of India-Article 226, 227
High Courts17 Sept 2024Disposed Of
Govt Of NCT Delhi & Anr. Vs Chainsukh Ujjwal
Delhi High Court · (2024) 09 DEL CK 1400
Constitution of India-Article 226 r/w 227
High Courts17 Sept 2024Disposed Of
Rashmi Chhabra & Anr. Vs State
Delhi High Court · (2024) 09 DEL CK 1411
IPC-Section 323, 342, 370(1), 370(4), 374, 34Child Labour (Prohibition & Regulation) Act, 1986-Section 2(ii), 3, Entry 14 of Schedule AJuvenile Justice (Care & Protection of Children) Act, 2000-Section 23
High Courts17 Sept 2024Disposed Of
Abhishek Grover Vs Divisional Commissioner Delhi & Ors.
Delhi High Court · (2024) 09 DEL CK 1431
Maintenance and Welfare of Parents and Senior Citizens Act, 2007Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Section 9Code of Criminal Procedure, 1973-Sections 107, 116
High Courts17 Sept 2024Disposed Of
Ziaul Haque & Ors. Vs Delhi Development Authority & Anr.
Delhi High Court · (2024) 09 DEL CK 1430
Delhi Urban Shelter Improvement Board Act, 2010-Section 10; proviso to Section 10(3); Section 2(g)DDA (Disposal of Developed Nazul Land) Rules, 1981-Rule 17
High Courts17 Sept 2024Allowed
M/s Mandy Enterprises Proprietorship Concern Vs Deputy Commissioner, CGST Division & Anr.
Delhi High Court · (2024) 09 DEL CK 1482
Central Goods and Services Tax Act, 2017-Sub-section (6) of Section 49, Section 107
High Courts17 Sept 2024Disposed Of
Celebi Delhi Cargo Terminal Management India Pvt. Ltd. Vs Sales Tax Officer, New Delhi
Delhi High Court · (2024) 09 DEL CK 1481
Central Goods and Services Tax Act, 2017-Section 73Delhi Goods and Services Tax Act, 2017-Section 73