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Delhi High Court judgments, 2024

11,287 judgments · page 156 of 565

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High Courts19 Sept 2024

Ashu Sharma & Anr. Vs Framework Interiors

Delhi High Court · (2024) 09 DEL CK 1752

CPC-Order XXI Rule 41
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High Courts19 Sept 2024Disposed Of

Parkwood Developers Pvt. Ltd. Vs Sanjeev Kumar Banotra & Ors.

Delhi High Court · (2024) 09 DEL CK 1753

Constitution of India-Article 227
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High Courts19 Sept 2024Disposed Of

Swati Khandelwal & Anr. Vs Institute Of Psychic And Spiritual Research & Ors.

Delhi High Court · (2024) 09 DEL CK 1754

CPC-Order IX Rule 7
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High Courts19 Sept 2024Dismissed

Shantivijay Jewellers & Anr. Vs M/s Goyal Modes & Anr.

Delhi High Court · (2024) 09 DEL CK 1755

CPC-Section 151, Order XVIII Rule 17
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High Courts19 Sept 2024Disposed Of

Jaspal Singh Vs Rajender Paul Vermani

Delhi High Court · (2024) 09 DEL CK 1756

CPC-Section 35B
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High Courts19 Sept 2024Dismissed

Md Sadab & Anr. Vs Mehtab Ahmad Saifi

Delhi High Court · (2024) 09 DEL CK 1757

CPC-Section 151Constitution of India-Article 227
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High Courts19 Sept 2024Dismissed

Nitish Taneja Vs Ayushi Arora

Delhi High Court · (2024) 09 DEL CK 1759

Cr.P.C-Section 125Constitution of India-Article 227
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High Courts19 Sept 2024Allowed

Arjun Dass & Ors. Vs Union Of India & Ors.

Delhi High Court · (2024) 09 DEL CK 1854

Constitution of India-Article 226Fundamental Rules and Supplementary Rules-Fundamental Rules 22
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High Courts19 Sept 2024

Designarch Consultants Pvt Ltd & Anr. Vs Jumeirah Beach Resort LLC

Delhi High Court · (2024) 09 DEL CK 1875

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2
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High Courts19 Sept 2024Dismissed

Sh. Jaspal Singh Vs Rakesh Yadav & Anr.

Delhi High Court · (2024) 09 DEL CK 1924

Code of Civil Procedure, 1908-Section 115Specific Relief Act, 1963-Section 6
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High Courts19 Sept 2024Allowed

Delhivery Limited Vs Kare Enterprise Private Limited

Delhi High Court · (2024) 09 DEL CK 1997

Arbitration and Conciliation Act, 1996-Section 11(5), 11(6), 11, 21, 12(2)
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High Courts19 Sept 2024Allowed

M/s Hariom Infrastructures Vs M/s Jop International Ltd

Delhi High Court · (2024) 09 DEL CK 2004

Arbitration and Conciliation Act, 1996-Section 11(5), 21, 12(2), Fourth Schedule
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High Courts19 Sept 2024Disposed Of

M/S Yogesh Chaudhary Vs OXYZO Financial Services Pvt Ltd & Anr.

Delhi High Court · (2024) 09 DEL CK 2005

Indian Arbitration and Conciliation Act 1996-Section 12(2), 21
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High Courts19 Sept 2024

M/s Mercury Car Rentals Private Limited Vs M/s Shiva Industrial Security Agency Gujrat Limited

Delhi High Court · (2024) 09 DEL CK 2007

IBC, 2016-Section 9, 14, 14(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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High Courts19 Sept 2024Partly Allowed

Poonam Mittal Vs M/s Creat Ed Pvt. Ltd.

Delhi High Court · (2024) 09 DEL CK 2008

Arbitration and Conciliation Act, 1996-Section 29A(4), 29A(6)Arbitration and Conciliation (Amendment) Act, 2015
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High Courts19 Sept 2024Allowed

Aditya Birla Finance Limited Vs Petal Creation & Ors.

Delhi High Court · (2024) 09 DEL CK 2010

Arbitration and Conciliation Act, 1996-Section 11(5), 12(2), 12(5), 21Recovery of Debts Due to Banks and Financial Institutions Act, 1993
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High Courts19 Sept 2024Allowed

M/S ABL Biotechnologies Ltd & Ors. Vs M/S Technology Development Board & Anr.

Delhi High Court · (2024) 09 DEL CK 2011

Arbitration and Conciliation Act, 1996-Section 12, Sub-section (5) of Section 12Arbitration and Conciliation (Amendment) Act, 2015-Section 8(2)
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High Courts19 Sept 2024Dismissed

Ms Rekha Khampariya Vs National Highways Authority Of India & Anr.

Delhi High Court · (2024) 09 DEL CK 2013

Arbitration and Conciliation Act, 1996-Section 9
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High Courts19 Sept 2024Allowed

Extramarks Education India Pvt Ltd Vs G D Goenka Public School

Delhi High Court · (2024) 09 DEL CK 2014

Arbitration and Conciliation Act, 1996-Section 29A (4)
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High Courts19 Sept 2024Allowed

Multi TV Tech Solution Pvt. Ltd. Vs Intex Technologies (India) Limited

Delhi High Court · (2024) 09 DEL CK 2015

Arbitration and Conciliation Act, 1996-Section 29A (4), 29A
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