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Delhi High Court judgments, 2024

11,287 judgments · page 116 of 565

High Courts16 Oct 2024Allowed

Rohit Kumar Vs The State NCT Of Delhi

Delhi High Court · 2023 INSC 549

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 19, 20, 24, 27A, 37, 37(1)(b), 37(1)(b)(ii), 37A, 50, 52AIPC-Sections 171, 465, 474
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High Courts16 Oct 2024Disposed Of

Farman Vs State NCT Of Delhi

Delhi High Court · (2024) 10 DEL CK 1749

Code of Criminal Procedure, 1973-Section 439, 482NDPS Act-Sections 22, 25, 29, 37(1)(b)(ii), 19, 24, 27AGambling Act, 2005
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High Courts16 Oct 2024Dismissed

Ramesh Kumar Yadav & Ors. Vs Manan Yadav

Delhi High Court · (2024) 10 DEL CK 1788

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), 1 Rule 9Court Fees Act, 1870-Section 7(iv)(c)Delhi Land Reforms Act, 1954
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High Courts16 Oct 2024Dismissed

Miss G. Vs State NCT Of Delhi & Ors.

Delhi High Court · (2024) 10 DEL CK 1796

Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34, 377, 506, 509, 354A
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High Courts16 Oct 2024

Dr Geetanjali Aggarwal Vs Dr Manoj Aggarwal

Delhi High Court · (2024) 10 DEL CK 1594

Guardians and Wards Act, 1890-Section 12, 47Family Courts Act, 1984-Section 7, 10, 19, 19(1), 19(2), 19(3), 19(4), 19(6), 20Hindu Marriage Act, 1955-Section 24, 26
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