High CourtsDivision Bench(2024) 10 DEL CK 1811

Commissioner Of Police & Ors. vs Manju Devi

Delhi High Court · Decided on 16 October 2024

HON’BLE JUDGES
C. Hari Shankar, J · Sudhir Kumar Jain, J
RESULT
Disposed Of
CASE NUMBER
W.P.(C) 9588/2024 & CM APPL. 39363/2024

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Judgment

3 paragraphs · 50 words
1.

Learned Counsel for the petitioners does not press this writ petition in view of the recent judgment of this Bench in Usha Devi v UOI1.

2.

The petition is accordingly disposed of as not pressed.

3.

The judgment in Usha Devi shall apply mutatis mutandis to the present case.