High Courts21 Oct 2024Disposed Of
Amarjeet Singh @ Pummy Vs M/s Jaina Properties Pvt. Ltd. & Ors.
Delhi High Court · (2024) 10 DEL CK 2092
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 109 of 565
High Courts21 Oct 2024Disposed Of
Saroj Gupta Vs The State (Government Of NCT Of Delhi)
Delhi High Court · (2024) 10 DEL CK 2093
High Courts21 Oct 2024Dismissed
Abhishek Gupta Vs Priyanka Luthra
Delhi High Court · (2024) 10 DEL CK 2094
Constitution of India-Article 227
High Courts21 Oct 2024Disposed Of
Deepak Nijhawan Vs Shivani Arora
Delhi High Court · (2024) 10 DEL CK 2096
Arbitration & Conciliation Act, 1996-Section 9CPC-Order XXXIX Rule 1 and 2, XXXIX Rule 3, Section 151
High Courts21 Oct 2024Disposed Of
Neeraj Mittal Vs Subhash Sachdeva & Ors.
Delhi High Court · (2024) 10 DEL CK 2097
High Courts21 Oct 2024Disposed Of
Smt. Murti Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1692
Hindu Marriage Act, 1955-Section 24
High Courts21 Oct 2024
Benetton India Private Limited Vs State NCT of Delhi
Delhi High Court · (2024) 10 DEL CK 1751
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 530Motor Vehicles Act
High Courts21 Oct 2024Dismissed
Sujatan K. S. Vs M/s Appolo Cranes Pvt Ltd & Ors.
Delhi High Court · (2024) 10 DEL CK 1764
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Constitution of India-Article 227Negotiable Instruments Act, 1881-Section 138, 142, 142A
High Courts21 Oct 2024Disposed Of
Devendra Khatik Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1765
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 354, 354B, 354D, 506
High Courts21 Oct 2024Disposed Of
Harvinder Singh & Ors. Vs State Govt Of Nct Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1766
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts21 Oct 2024Disposed Of
Ashish Kumar Tripathi & Ors. Vs The State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2024) 10 DEL CK 1767
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts21 Oct 2024Disposed Of
Ravi Ranjan Kumar Vs The State & Anr.
Delhi High Court · (2024) 10 DEL CK 1768
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 354, 506, 509, 34
High Courts21 Oct 2024Disposed Of
Kishan Kumar & Ors. Vs State (NCT of Delhi) & Anr.
Delhi High Court · (2024) 10 DEL CK 1769
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts21 Oct 2024Disposed Of
Mohammad Shabaz & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1770
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34
High Courts21 Oct 2024Disposed Of
Vikas Chhillar & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1771
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 323, 341, 34, 308, 324, 506, 509
High Courts21 Oct 2024Disposed Of
Ravi Shukla & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1772
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 323, 341, 509, 354, 354A, 34
High Courts21 Oct 2024Disposed Of
Vipul Bansal & Ors. Vs State Through Sho Vijay Vihar & Anr.
Delhi High Court · (2024) 10 DEL CK 1775
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 498A, 406, 34
High Courts21 Oct 2024
Union Of India & Anr. Vs Nandkishore Meena & Ors.
Delhi High Court · (2024) 10 DEL CK 2181
High Courts21 Oct 2024Dismissed
Union Of India Through Its Under Secretary Vs Sarthak Singh & Anr.
Delhi High Court · (2024) 10 DEL CK 2184
High Courts21 Oct 2024Dismissed
Secretary, Railway Board & Ors. Vs Shri Rajesh Yadav
Delhi High Court · (2024) 10 DEL CK 2185
Constitution of India-Article 226