High Courts21 Oct 2024Dismissed
Sushila Badola Vs Tushar Patni
Delhi High Court · (2024) 10 DEL CK 1975
Code of Criminal Procedure, 1973-Section 251, 200, 302(2), 482, 483, 340Negotiable Instruments Act, 1881-Section 138, 145IPC-Section 209
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 108 of 565
High Courts21 Oct 2024Allowed
Veer Singh Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2024) 10 DEL CK 1976
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 50, 52A, 20/29, 37, 37(1)(b)(ii)CrPC-Section 100(8), 436AConstitution of India-Article 21
High Courts21 Oct 2024Allowed
Raj Kumar Vs The State NCT Of Delhi
Delhi High Court · (2024) 10 DEL CK 1977
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 50, 52A, 29, 67, 42, 53, 37, 37(1)(b)(ii), 8Evidence Act-Section 25Constitution of India-Article 14, 20(3), 21
High Courts21 Oct 2024Allowed
Nitya Sharma Vs The State (NCT Of Delhi)
Delhi High Court · (2024) 10 DEL CK 1978
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 420, 406, 409, 120BMulti-State Cooperative Societies Act, 2002
High Courts21 Oct 2024Allowed
Pooja Rathore Vs State Of N.C.T. Of Delhi
Delhi High Court · (2024) 10 DEL CK 1979
Immoral Traffic (Prevention) Act, 1956-Sections 3, 4, 5, 7, 8, 13, 2(a), 2(h)Code of Criminal Procedure-Section 482Indian Penal Code, 1860-Section 294
High Courts21 Oct 2024Allowed
Vivek Goswami Vs State (Gnct Of Delhi) & Anr.
Delhi High Court · (2024) 10 DEL CK 1980
Indian Penal Code-Sections 376, 506Protection of Children from Sexual Offences Act, 2012-Sections 3, 5, 6, 7, 9, 29Code of Criminal Procedure, 1973-Section 164
High Courts21 Oct 2024Disposed Of
Sanjeev Kumar Vs The State
Delhi High Court · (2024) 10 DEL CK 1989
Code of Criminal Procedure, 1973-Section 439, 436ANarcotic Drugs and Psychotropic Substances Act 1985-Section 2(iii)(b), 2(iii)(c), 20, 25, 29, 42, 50, 52A, 37, 37(1)(b)(ii)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 479
High Courts21 Oct 2024Dismissed
Shrimathi S. Vs State Of NCT Of Delhi
Delhi High Court · (2024) 10 DEL CK 1992
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22, 29, 37, 52A, 52A(1), 52A(2), 76Constitution of India-Article 21
High Courts21 Oct 2024Dismissed
Chima Vitalis Vs State Through PS Delhi Railway Station
Delhi High Court · (2024) 10 DEL CK 1993
Criminal Procedure Code, 1973-Section 439, 100Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22/29, 29, 37, 52A, 52A(1), 52A(2), 76Foreigners Act, 1946-Section 14
High Courts21 Oct 2024Disposed Of
Okechukwu Okey @ Paulinus Uchenna Vs Narcotics Control Bureau
Delhi High Court · (2024) 10 DEL CK 1996
Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 21(c), 42, 50, 50(1), 50(2), 52A, 67, 37, 37(1)(b)(ii)Constitution of India-Article 21
High Courts21 Oct 2024Disposed Of
Sanjay Malik Vs Neeru Malik
Delhi High Court · (2024) 10 DEL CK 2073
High Courts21 Oct 2024Disposed Of
Sherwood Officers Society (Regd). & Anr. Vs Satinder Kaur & Anr.
Delhi High Court · (2024) 10 DEL CK 2080
Constitution of India-Article 227
High Courts21 Oct 2024Disposed Of
Shri Rohit Bodhraja & Anr. Vs Avtar Kumar Grover & Ors.
Delhi High Court · (2024) 10 DEL CK 2081
Delhi Rent Control Act-Section 14 (1)(a), 14 (1)(e), 25B
High Courts21 Oct 2024Disposed Of
Amrit Lal Agnihotri Vs Sushil Kumar Verma
Delhi High Court · (2024) 10 DEL CK 2082
CPC-Order VII Rule 11Right to Information Act
High Courts21 Oct 2024Disposed Of
Sandeep Raina Vs Sachin Sharma
Delhi High Court · (2024) 10 DEL CK 2084
CPC-Order XII Rule 6
High Courts21 Oct 2024Disposed Of
Ethiopian Airlines Vs Nitin Dewan
Delhi High Court · (2024) 10 DEL CK 2085
High Courts21 Oct 2024Disposed Of
Sherwood Officers Society (Regd). Vs Sh. Kamaljit Singh & Anr.
Delhi High Court · (2024) 10 DEL CK 2086
Constitution of India-Article 227
High Courts21 Oct 2024Disposed Of
Sweta Pradip Popat Vs Larsen And Turbo Ltd
Delhi High Court · (2024) 10 DEL CK 2087
Constitution of India-Article 227
High Courts21 Oct 2024Disposed Of
Jasbir Kaur & Anr. Vs Mr Ravinder Singh Alias Ravinder Malik & Ors.
Delhi High Court · (2024) 10 DEL CK 2088
Constitution of India-Article 226
High Courts21 Oct 2024Disposed Of
M/S Anglian Finvest Private Limited Vs M/S Electrev Mobility Private Limited
Delhi High Court · (2024) 10 DEL CK 2091