High Courts18 Jan 2023Disposed Of
GTI Infotel Private Limited Vs ML Infomap Private Limited
Delhi High Court · (2023) 01 DEL CK 0103
Arbitration and Conciliation Act, 1996 — Section 5, 11, 11(6), 16, 34, 37
COURT ARCHIVE
Delhi High Court judgments, 2023
6,822 judgments · page 321 of 342
High Courts18 Jan 2023Allowed
Ajay Bajpai Vs Union Of India And Ors
Delhi High Court · (2023) 01 DEL CK 0102
Land Acquisition Act, 1894 — Section 4, 6Delhi Municipal Corporation Act, 1957 — Section 507Delhi Development Act, 1957 — Section 22
High Courts18 Jan 2023
M/S V And A Solutions Pvt. Ltd Vs Investor Education And Protection Fund Authority & Ors
Delhi High Court · (2023) 01 DEL CK 0101
Companies Act, 2013 — Section 125
High Courts18 Jan 2023Disposed Of
Blackstone Capital Partners (Singapore) Vi FDI Three Pte. Ltd Vs Assistant Commissioner Of Income Tax, Circle International Taxation 1(1)(2), New Delhi
Delhi High Court · (2023) 01 DEL CK 0100
Income Tax Act, 1961 — Section 115A, 139, 147, 148, 148A(d), 197
High Courts18 Jan 2023Disposed Of
Gaurav Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0099
High Courts17 Jan 2023Allowed
Sonia Mehra Vs Hari Chand Verma
Delhi High Court · (2023) 01 DEL CK 0904
Delhi Rent Control Act, 1958-Section 25(B), clause (l) of Section 2Code of Civil Procedure, 1908-Rule 5 of Order 41
High Courts17 Jan 2023Disposed Of
Sunil Malik Vs Assistant Commissioner Of Income Tax Circle 49(1), Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0895
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 133(6)
High Courts17 Jan 2023Disposed Of
Master Prabhnoor Singh Virdi (Minor Son) Through Father Karamjeet Singh Virdi (Father) Vs The Indian School & Anr.
Delhi High Court · (2023) 01 DEL CK 0931
Delhi School Education Rules, 1973-Rule 35, 167Right to Education (RTE) ActDelhi School Education Act
High Courts17 Jan 2023Disposed Of
Benara Bearings And Pistons Limited Vs Md. Fariyad Ali
Delhi High Court · (2023) 01 DEL CK 0952
High Courts17 Jan 2023Disposed Of
M/s Seth Enterprises Pvt Ltd Vs M/s Nimitaya Properties Ltd & Ors.
Delhi High Court · (2023) 01 DEL CK 0955
Code of Civil Procedure, 1908-Order I Rule 10, VII Rule 11, XV-A
High Courts17 Jan 2023Disposed Of
Neeraj Verma Vs State & Ors.
Delhi High Court · (2023) 01 DEL CK 0944
Provisional Insolvency Act, 1920-Sections 24(A) and 27CPC, 1908-Section 151
High Courts17 Jan 2023Disposed Of
Lalit Dharamchand Kapur Vs Suresh Kumar & Anr.
Delhi High Court · (2023) 01 DEL CK 0943
Code of Civil Procedure, 1908-Order IX Rule 7, VIII Rule 1
High Courts17 Jan 2023Disposed Of
Manoj Kumar Gupta Vs South Delhi Municipal Corporation
Delhi High Court · (2023) 01 DEL CK 0941
High Courts17 Jan 2023Allowed
Ashok Kumar Sharma Vs Sushil Chander Sharma & Ors.
Delhi High Court · (2023) 01 DEL CK 0940
CPC, 1908-Order XVI Rule 1, Section 151
High Courts17 Jan 2023Disposed Of
M/s Floor Covers Vs Principal Commissioner Of Customs & Ors.
Delhi High Court · (2023) 01 DEL CK 0977
Customs Act, 1962-Sections 110, 110A, 53Foreign Trade (Development and Regulation) Act, 1992-Section 7
High Courts17 Jan 2023Allowed
Zino Davidoff SA Vs Bhalani Enterprises & Ors.
Delhi High Court · (2023) 01 DEL CK 1049
Trade Marks Act, 1999Information Technology Act, 2000-Section 2(1)(w), 79(3)(b)
High Courts17 Jan 2023
Impact Selector International LLC Vs Controller Of Patents
Delhi High Court · (2023) 01 DEL CK 1050
Patents Act, 1970-Section 117-A, 2(1)(j), 2(1)(ja), 15Patents Rules, 2003-Rule 28(7)
High Courts17 Jan 2023Disposed Of
Union Of India & Anr. Vs Alcon Builders And Engineer Pvt. Ltd.
Delhi High Court · (2023) 01 DEL CK 1040
Arbitration & Conciliation Act, 1996-Section 34, 28(3), 31(7)(a), 31(8), 31A, 2(1)(c), 5, 31(3), 75, 81Indian Contract Act, 1872-Section 28Constitution of India-Article 142
High Courts17 Jan 2023
Daya Engg. Works (Sleeper) Ltd. Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1035
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Arbitration and Conciliation Act, 1996-Section 14, 15
High Courts17 Jan 2023Dismissed
Novateur Electrical & Digital Systems Pvt Ltd Vs V-Guard Industries Ltd
Delhi High Court · (2023) 01 DEL CK 1057
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Designs Act, 2000-Section 4(b), 2(d), 19(1)(a), 19(1)(b), 4, 2