High Courts04 Jan 2023Allowed
Rajan Sood & Anr Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 01 DEL CK 0002
Land Acquisition Act, 1894 — Section 4, 6, 16, 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Delhi Development Act, 1957 — Section 22(1)
