High Courts18 Jan 2023Disposed Of
Bhakti Biswas Vs Raisina Bengali School Sr Sec & Ors.
Delhi High Court · (2023) 01 DEL CK 1149
COURT ARCHIVE
Delhi High Court judgments, 2023
6,822 judgments · page 320 of 342
High Courts18 Jan 2023Disposed Of
Sh. Islam Khan (Since Died) Through Legal Heirs & Ors. Vs Union Of India
Delhi High Court · (2023) 01 DEL CK 1175
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124A
High Courts18 Jan 2023Dismissed
State Of NCT Of Delhi Vs Raju Kumar & Anr.
Delhi High Court · (2023) 01 DEL CK 1195
IPC-Section 302, 174-A, 34, 323, 304, 174, 82, 83
High Courts18 Jan 2023Dismissed
M/s Chabbras Associates Vs M/s HSCC India Limited & Anr.
Delhi High Court · (2023) 01 DEL CK 1198
Arbitration and Conciliation Act, 1996-Section 11
High Courts18 Jan 2023Allowed
Barasat Krishnagar Expressways Ltd Vs National Highways Authority Of India
Delhi High Court · (2023) 01 DEL CK 1200
Arbitration and Conciliation Act, 1996-Section 29A, 29A (3), 29A (6)
High Courts18 Jan 2023Allowed
Mr. Ajay Bajpai Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1269
Land Acquisition Act, 1894-Sections 4, 6DMC Act-Section 507DDA Act, 1957-Section 22
High Courts18 Jan 2023Disposed Of
Isha Vs State (NCT Of Delhi) & Ors.
Delhi High Court · (2023) 01 DEL CK 1271
Constitution of India-Article 21
High Courts18 Jan 2023Disposed Of
Premier Gun House Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1272
Foreign Trade (Development and Regulation) Act, 1992-Section 15, 15(1)(b)Arms Rules 2016-Rule 88(5), 88(6)
High Courts18 Jan 2023
Municipal Corporation Of Delhi & Ors. Vs Lokpal Of India
Delhi High Court · (2023) 01 DEL CK 1270
Lokpal & Lokayuktas Act, 2013-Section 14, 20, 20(1)(a), 20(1)(b), 20(2), 20(3), 20(3)(a), 20(6), 20(7), 20(8), 20(12), 25(3), 46Central Vigilance Commission Act, 2003-Section 3(1)Code of Criminal Procedure, 1973-Section 173
High Courts18 Jan 2023Disposed Of
M/S V And A Solutions Pvt. Ltd. Vs Investor Education And Protection Fund Authority & Ors.
Delhi High Court · (2023) 01 DEL CK 1273
Companies Act, 2013-Section 125, 124(5), 38(4), 37 and 245Companies Act, 1956-Section 205A(5), 205C, 205C(2)Companies (Amendment) Act, 1999
High Courts18 Jan 2023Disposed Of
GTI Infotel Private Limited Vs ML Infomap Private Limited
Delhi High Court · (2023) 01 DEL CK 1274
Arbitration and Conciliation Act, 1996-Section 5, 11, 11 (6), 16, 34, 37Constitution of India-Article 226, 227
High Courts18 Jan 2023Disposed Of
Dr. Rakesh Kishore Vs The Chief Fire Officer & Ors.
Delhi High Court · (2023) 01 DEL CK 1279
Delhi Cooperative Societies Act, 2003-Section 70Delhi Cooperative Societies Rules, 2007-Rule 102(1)
High Courts18 Jan 2023Disposed Of
Ashok Kumar Gupta Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1280
Passport Rules, 1980Passport Act, 1967-Section 6(2)(f)
High Courts18 Jan 2023Disposed Of
Blackstone Capital Partners (Singapore) VI FDI Three Pte. Ltd. Vs The Assistant Commissioner Of Income Tax, Circle International Taxation 1(1)(2), New Delhi
Delhi High Court · (2023) 01 DEL CK 1300
Income Tax Act, 1961-Section 148A(d), 148, 197, Explanation 2 to Section 147, 139, 115A
High Courts18 Jan 2023
G.K. Choksi And Co. Vs The Principal Commissioner Of Income Tax, Central -3 & Anr.
Delhi High Court · (2023) 01 DEL CK 1313
Income Tax Act, 1961-Section 142(2A)
High Courts18 Jan 2023Disposed Of
Gaurav Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1387
High Courts18 Jan 2023Disposed Of
Paramjeet Vs The State (Govt. Of NCT Of Delhi) & Ors.
Delhi High Court · (2023) 01 DEL CK 0822
Cr.P.C.-Section 482, 164IPC-Sections 363, 354, 34POCSO Act-Section 12
High Courts18 Jan 2023Disposed Of
Sarvan Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2023) 01 DEL CK 0162
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37, 52A
High Courts18 Jan 2023Disposed Of
Dr. Rakesh Kishore Vs Chief Fire Officer & Ors
Delhi High Court · (2023) 01 DEL CK 0105
Delhi Cooperative Societies Rules, 2007 — Rule 102(1)Delhi Cooperative Societies Act, 2003 — Section 70
High Courts18 Jan 2023
Municipal Corporation Of Delhi & Ors Vs Lokpal Of India
Delhi High Court · (2023) 01 DEL CK 0104
Lokpal & Lokayuktas Act, 2013 — Section 14, 20(1), 20, 20(1)(a), 20(1)(b), 20(2), 20(3), 20(3)(a), 20(6), 20(7), 25(3), 46