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Delhi High Court judgments, 2023

6,105 judgments · page 303 of 306

High Courts05 Jan 2023Dismissed

Bright Simons Vs Sproxil,Inc & Anr.

Delhi High Court · (2023) 01 DEL CK 1041

Code of Civil Procedure, 1908-Section 151Arbitration and Conciliation Act, 1996-Section 2(1)(f), 18, 28(1)(a), 28(3), 31(3), 34, 34(2)(a)(iii), 34(2)(b)(ii), 34(2A), 48, 48(2)(b)(ii), 75, 81Foreign Awards (Recognition and Enforcement) Act, 1961-Section 7, 7(1)(b)(ii)
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High Courts05 Jan 2023

Kleenoil Filtration India Pvt Ltd Vs Udit Khatri & Ors.

Delhi High Court · (2023) 01 DEL CK 1072

Code of Civil Procedure, 1908 (CPC)-Order VIII Rule 1, VIII Rule 3, VIII Rule 3A, VIII Rule 5(1), VIII Rule 5(2), VIII Rule 9, VIII Rule 10, IX Rule 10Commercial Courts Act, 2015Code of Civil Procedure (Amendment) Act, 1976
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High Courts05 Jan 2023Dismissed

Kamlesh Vs State

Delhi High Court · (2023) 01 DEL CK 1318

Code of Criminal Procedure, 1973-Section 374(2), 428, 313, 294, 433-A, 432, 433POCSO ActIPC-Section 376, 375, 304, 305, 307 and 394, 376(2)(g)
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High Courts05 Jan 2023Dismissed

State Vs Mohd. Naved@Pilla

Delhi High Court · (2023) 01 DEL CK 1352

Code of Criminal Procedure, 1973-Sections 439(2), 482, 437(3), 437, 439Indian Penal Code, 1860-Sections 302, 34, 394, 427, 506, 186, 353, 307Arms Act, 1959-Sections 27, 54
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High Courts05 Jan 2023Allowed

Sunil Vs State

Delhi High Court · (2023) 01 DEL CK 1355

Code of Criminal Procedure, 1973-Section 374, 482, 313, 304Indian Penal Code, 1860-Section 399, 402Arms Act, 1959-Section 25
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High Courts05 Jan 2023Allowed

Hoti Lal Vs State Of Delhi

Delhi High Court · (2023) 01 DEL CK 1347

Code of Criminal Procedure, 1973-Section 374, 313, 161Indian Penal Code, 1860-Section 308(Part-II), 308/34, 308, 299, 300
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