High Courts08 Feb 2023Disposed Of

Raman Bhuraria Vs Directorate Of Enforcement

Delhi High Court · (2023) 02 DEL CK 0066

Constitution Of India, 1950 — Article 20(3), 21Indian Penal Code, 1860 — Section 120B, 420, 439, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 161, 162, 163, 164, 167, 173(2), 173(8), 436A, 439, 482
High Courts08 Feb 2023Disposed Of

Shubham Khandelwal Vs State Of Nct Of Delhi

Delhi High Court · (2023) 02 DEL CK 0064

Indian Penal Code, 1860 — Section 120B, 177, 200, 409, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439Central Goods and Services Tax Act, 2017 — Section 132
High Courts08 Feb 2023Dismissed

Union Of India Vs Pushkar Paint Industries

Delhi High Court · (2023) 02 DEL CK 0063

Arbitration And Conciliation (Amended) Act, 2015 — Section 14Arbitration And Conciliation Act, 1996 — Section 11, 12, 14(1)(a), 15, 18, 29A, 31A, 31(8), 32, 38, 39(1), 39(2)
High Courts08 Feb 2023Dismissed

State Vs Sachin Singh & Ors

Delhi High Court · (2023) 02 DEL CK 0062

Indian Penal Code, 1860 — Section 34, 354, 375, 376, 406, 498A, 511Code Of Criminal Procedure, 1973 — Section 156(3), 161, 164, 200, 227, 397, 401(5)
High Courts08 Feb 2023Disposed Of

Lal Vedant Nath Shah Deo Vs State (Nct Of Delhi)

Delhi High Court · (2023) 02 DEL CK 0061

Indian Penal Code, 1860 — Section 201Code Of Criminal Procedure, 1973 — Section 82, 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 2(vii)(a), 2(xxii)(a), 20, 29, 35, 37, 50, 54, 61, 85
High Courts08 Feb 2023Disposed Of

Himanshu Singh Vs State

Delhi High Court · (2023) 02 DEL CK 0060

Indian Penal Code, 1860 — Section 201Code Of Criminal Procedure, 1973 — Section 82, 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 2(vii)(a), 2(xxii)(a), 20, 29, 37, 50, 61, 85
High Courts07 Feb 2023Partly Allowed

Bhola Thakur Vs MCD

Delhi High Court · (2023) 02 DEL CK 4058

Constitution of India-Article 226Industrial Disputes Act, 1945-Sections 10(1)(c), 10(1)(d), 12(5), 25-F, 25-G, 25-H