High Courts17 Jan 2023Disposed Of
Sunil Malik Vs Assistant Commissioner Of Income Tax Circle 49(1), Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0895
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 133(6)
COURT ARCHIVE
Delhi High Court judgments, 2023
6,196 judgments · page 290 of 310
High Courts17 Jan 2023Disposed Of
Master Prabhnoor Singh Virdi (Minor Son) Through Father Karamjeet Singh Virdi (Father) Vs The Indian School & Anr.
Delhi High Court · (2023) 01 DEL CK 0931
Delhi School Education Rules, 1973-Rule 35, 167Right to Education (RTE) ActDelhi School Education Act
High Courts17 Jan 2023Disposed Of
Benara Bearings And Pistons Limited Vs Md. Fariyad Ali
Delhi High Court · (2023) 01 DEL CK 0952
High Courts17 Jan 2023Disposed Of
M/s Seth Enterprises Pvt Ltd Vs M/s Nimitaya Properties Ltd & Ors.
Delhi High Court · (2023) 01 DEL CK 0955
Code of Civil Procedure, 1908-Order I Rule 10, VII Rule 11, XV-A
High Courts17 Jan 2023Disposed Of
Neeraj Verma Vs State & Ors.
Delhi High Court · (2023) 01 DEL CK 0944
Provisional Insolvency Act, 1920-Sections 24(A) and 27CPC, 1908-Section 151
High Courts17 Jan 2023Disposed Of
Lalit Dharamchand Kapur Vs Suresh Kumar & Anr.
Delhi High Court · (2023) 01 DEL CK 0943
Code of Civil Procedure, 1908-Order IX Rule 7, VIII Rule 1
High Courts17 Jan 2023Disposed Of
Manoj Kumar Gupta Vs South Delhi Municipal Corporation
Delhi High Court · (2023) 01 DEL CK 0941
High Courts17 Jan 2023Allowed
Ashok Kumar Sharma Vs Sushil Chander Sharma & Ors.
Delhi High Court · (2023) 01 DEL CK 0940
CPC, 1908-Order XVI Rule 1, Section 151
High Courts17 Jan 2023Disposed Of
M/s Floor Covers Vs Principal Commissioner Of Customs & Ors.
Delhi High Court · (2023) 01 DEL CK 0977
Customs Act, 1962-Sections 110, 110A, 53Foreign Trade (Development and Regulation) Act, 1992-Section 7
High Courts17 Jan 2023Allowed
Zino Davidoff SA Vs Bhalani Enterprises & Ors.
Delhi High Court · (2023) 01 DEL CK 1049
Trade Marks Act, 1999Information Technology Act, 2000-Section 2(1)(w), 79(3)(b)
High Courts17 Jan 2023
Impact Selector International LLC Vs Controller Of Patents
Delhi High Court · (2023) 01 DEL CK 1050
Patents Act, 1970-Section 117-A, 2(1)(j), 2(1)(ja), 15Patents Rules, 2003-Rule 28(7)
High Courts17 Jan 2023Disposed Of
Union Of India & Anr. Vs Alcon Builders And Engineer Pvt. Ltd.
Delhi High Court · (2023) 01 DEL CK 1040
Arbitration & Conciliation Act, 1996-Section 34, 28(3), 31(7)(a), 31(8), 31A, 2(1)(c), 5, 31(3), 75, 81Indian Contract Act, 1872-Section 28Constitution of India-Article 142
High Courts17 Jan 2023
Daya Engg. Works (Sleeper) Ltd. Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1035
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Arbitration and Conciliation Act, 1996-Section 14, 15
High Courts17 Jan 2023Dismissed
Novateur Electrical & Digital Systems Pvt Ltd Vs V-Guard Industries Ltd
Delhi High Court · (2023) 01 DEL CK 1057
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Designs Act, 2000-Section 4(b), 2(d), 19(1)(a), 19(1)(b), 4, 2
High Courts17 Jan 2023Allowed
News Nation Networks Private Limited Vs The Registrar Of Trademarks
Delhi High Court · (2023) 01 DEL CK 1114
High Courts17 Jan 2023Disposed Of
Babu Roy @ Chottu Vs State & Anr.
Delhi High Court · (2023) 01 DEL CK 1113
NDPS Act, 1985-Section 20/29, 37Cr.P.C.-Section 436AConstitution of India-Article 21
High Courts17 Jan 2023Disposed Of
Sandeep Sharma & Ors. Vs The State (Govt. Of Nct) Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1115
IPC-Section 498A, 406, 34, 377, 323Hindu Marriage Act, 1955-Section 13-BDV Act-Section 12
High Courts17 Jan 2023Disposed Of
Sane Alam & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1119
IPC-Section 323/354/354B/509/34
High Courts17 Jan 2023Dismissed
Dr. Ambika Tyagi Vs All India Institute Of Medical Sciences & Anr.
Delhi High Court · (2023) 01 DEL CK 1136
Constitution of India-Article 226, 227, 14, 15, 16, 136, 323-A, 323-BAdministrative Tribunals Act, 1985-Section 14, 14 (1) (a)
High Courts17 Jan 2023Allowed
Santosh Vs State Of Delhi
Delhi High Court · (2023) 01 DEL CK 1158
NDPS Act-Section 21, 50, 37