High Courts04 Jan 2023Allowed
Sh. Ram Sarup Lugani & Anr. Vs Nirmal Lugani & Ors.
Delhi High Court · (2023) 01 DEL CK 0838
Code of Civil Procedure, 1908-Section 6, 92, 151, Order I Rule 10, IV Rule 1, IV Rule 2, VII Rule 10, VII Rule 11, XXII Rule 3, XXII Rule 4, XXXIII Rule 1, XXXIII Rule 5, XXXIII Rule 8Indian Partnership Act, 1932-Section 69, 69(1), 69(2)Court-fees Act-Section 6
