High Courts18 Jan 2023

Municipal Corporation Of Delhi & Ors. Vs Lokpal Of India

Delhi High Court · (2023) 01 DEL CK 1270

Lokpal & Lokayuktas Act, 2013-Section 14, 20, 20(1)(a), 20(1)(b), 20(2), 20(3), 20(3)(a), 20(6), 20(7), 20(8), 20(12), 25(3), 46Central Vigilance Commission Act, 2003-Section 3(1)Code of Criminal Procedure, 1973-Section 173
High Courts18 Jan 2023Allowed

Ajay Bajpai Vs Union Of India And Ors

Delhi High Court · (2023) 01 DEL CK 0102

Land Acquisition Act, 1894 — Section 4, 6Delhi Municipal Corporation Act, 1957 — Section 507Delhi Development Act, 1957 — Section 22
High Courts17 Jan 2023Allowed

Sonia Mehra Vs Hari Chand Verma

Delhi High Court · (2023) 01 DEL CK 0904

Delhi Rent Control Act, 1958-Section 25(B), clause (l) of Section 2Code of Civil Procedure, 1908-Rule 5 of Order 41