High Courts05 Jan 2023Disposed Of
Sh. Gurvinder Pal Singh Vs Smt. Ravinder Kaur
Delhi High Court · (2023) 01 DEL CK 1348
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 125, 125(4), 125(5), 311, 482
COURT ARCHIVE
Delhi High Court judgments, 2023
4,891 judgments · page 243 of 245
High Courts05 Jan 2023Allowed
Sunil Vs State
Delhi High Court · (2023) 01 DEL CK 1355
Code of Criminal Procedure, 1973-Section 374, 482, 313, 304Indian Penal Code, 1860-Section 399, 402Arms Act, 1959-Section 25
High Courts05 Jan 2023Dismissed
Koshar Ali Vs State Of Delhi Through SHO, PS. Crime Branch
Delhi High Court · (2023) 01 DEL CK 1356
Code of Criminal Procedure, 1973-Section 438Indian Penal Code, 1860-Sections 420, 467, 468, 471, 474, 120B
High Courts05 Jan 2023Disposed Of
Mr. Saad Ahmed Siddiqui (In J.C.) & Ors. Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 01 DEL CK 1357
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 357Indian Penal Code, 1860-Sections 34, 363, 364A, 365, 368, 392, 394, 397, 411
High Courts05 Jan 2023Allowed
Hoti Lal Vs State Of Delhi
Delhi High Court · (2023) 01 DEL CK 1347
Code of Criminal Procedure, 1973-Section 374, 313, 161Indian Penal Code, 1860-Section 308(Part-II), 308/34, 308, 299, 300
High Courts05 Jan 2023Disposed Of
Neeraj Bhatt Vs The State (Govt. Of NCT) Of Delhi
Delhi High Court · (2023) 01 DEL CK 1359
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 363, 376(2)
High Courts05 Jan 2023Disposed Of
Satya Dev Yadav Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1377
High Courts05 Jan 2023Dismissed
Union Of India & Anr. Vs M/S Indian Agro Marketing Co-Operative Ltd.
Delhi High Court · (2023) 01 DEL CK 0865
Arbitration and Conciliation Act, 1996-Section 37, 34, 34(2-A)
High Courts05 Jan 2023Partly Allowed
Suresh Puri Vs State Bank Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0861
Constitution of India-Article 12, 300ASBT (Officer's) Service Regulations, 1979-Regulation 67(a), 67(d), 67, 42, 57Conduct, Discipline & Appeal Rules, 1978-Rules 34.2, 34.3
High Courts05 Jan 2023Dismissed
Manak Shoe Company Pvt. Ltd. Vs HCL Comnet Systems And Services Ltd.
Delhi High Court · (2023) 01 DEL CK 0847
Code of Civil Procedure, 1908-Section 2(2), 47, Order XXI Rule 1, XXI Rule 1(2), XXI Rule 2, XXI Rule 2(2), XXI Rule 2(2A), XXI Rule 2(3), XXI Rules 18 and 19Arbitration and Conciliation Act, 1996Limitation Act, 1963-Article 125
High Courts05 Jan 2023
AIWA Co. Ltd. Vs AIVVA Enterprises Private Limited & Ors
Delhi High Court · (2023) 01 DEL CK 0039
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 4Trade Marks Act, 1999 — Section 2(1)(r)(ii)
High Courts05 Jan 2023
Dr. Reddys Laboratories Limited Vs Controller General Of Patents Designs And Trademarks
Delhi High Court · (2023) 01 DEL CK 0029
High Courts05 Jan 2023
Kleenoil Filtration India Pvt Ltd Vs Udit Khatri & Ors
Delhi High Court · (2023) 01 DEL CK 0019
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 3A, Order 8 Rule 5, Order 8 Rule 5(1), Order 8 Rule 5(2), Order 8 Rule 9, Order 8 Rule 10
High Courts05 Jan 2023Disposed Of
Neeraj Bhatt Vs State (Govt. Of Nct) Of Delhi
Delhi High Court · (2023) 01 DEL CK 0018
Constitution Of India, 1950 — Article 226Delhi Prison Rule, 2018 — Section 1210(2), 1211Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Jan 2023Disposed Of
Gurvinder Pal Singh Vs Ravinder Kaur
Delhi High Court · (2023) 01 DEL CK 0017
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 125, 125(4), 125(5), 311, 482
High Courts05 Jan 2023Dismissed
Koshar Ali Vs State Of Delhi Through SHO, PS. Crime Branch
Delhi High Court · (2023) 01 DEL CK 0016
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 474
High Courts05 Jan 2023Disposed Of
MS Rangoli Resorts Private Limited & Anr. Vs Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0015
Code Of Civil Procedure, 1908 — Section 151
High Courts05 Jan 2023Dismissed
State Vs Mohd. Naved@Pilla
Delhi High Court · (2023) 01 DEL CK 0014
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 437(3), 439, 439(2), 482Indian Penal Code, 1860 — Section 34, 186, 302, 307, 353, 394, 427, 506
High Courts05 Jan 2023Disposed Of
Satya Dev Yadav Vs Union Of India & Ors
Delhi High Court · (2023) 01 DEL CK 0013
High Courts05 Jan 2023
Kamlesh Vs State
Delhi High Court · (2023) 01 DEL CK 0005
Code Of Criminal Procedure, 1973 — Section 294, 313, 374(2), 428, 432, 433, 433AIndian Penal Code, 1860 — Section 304, 305, 307, 375, 376, 376(2)(g), 394