COURT ARCHIVE

Delhi High Court judgments, 2023

4,891 judgments · page 241 of 245

High Courts06 Jan 2023Disposed Of

PR. Commissioner Of Income Tax-7 Vs M/s Steel Authority Of India Ltd.

Delhi High Court · (2023) 01 DEL CK 1292

Income Tax Act, 1961-Section 37(1), 30 to 36, Explanation 2 to Section 37(1)Companies Act, 2013-Section 135Finance Act, 2014

High Courts06 Jan 2023Dismissed

Virendra Kumar Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 1326

Air Force Act, 1950-Section 92(i), 92, 95Constitution of IndiaCr.P.C.-Section 125

High Courts06 Jan 2023Dismissed

Gaurav Paliwal Vs Central Warehousing Corporation & Ors.

Delhi High Court · (2023) 01 DEL CK 1328

High Courts06 Jan 2023Dismissed

General Manager Northern Railway Vs Pioneer Publicity Pvt. Ltd. & Anr.

Delhi High Court · (2023) 01 DEL CK 1339

Arbitration and Conciliation Act, 1996-Section 37, 34, 11, 34(2-A)

High Courts06 Jan 2023Disposed Of

Parsu Ram Vs State (GNCT Of Delhi)

Delhi High Court · (2023) 01 DEL CK 1362

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 363, 323, 376, 34

High Courts06 Jan 2023Disposed Of

Gaurav Baisoya Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 1375

High Courts06 Jan 2023Dismissed

Shyam Ali Vs Union Of India & Anr.

Delhi High Court · (2023) 01 DEL CK 1376

Indian Penal Code-Sections 323, 325, 341, 147ITBP Act, 1992-Section 11, Rules 17, 22

High Courts06 Jan 2023Disposed Of

Suman Vs Union Of India & Anr.

Delhi High Court · (2023) 01 DEL CK 1368

Hindu Marriage ActCr.P.C.-Section 125

High Courts06 Jan 2023Dismissed

Darshan Investment Pvt Ltd & Anr Vs Government Of NCT Of Delhi & Anr

Delhi High Court · (2023) 01 DEL CK 1394

Companies Act, 1956Delhi Land Reforms Act, 1954-Section 81, 150(3)(a), 185, 185(1), 185(4), Schedule IAct 38 of 1965

High Courts06 Jan 2023Dismissed

Ranchor Infra Developers Pvt. Ltd. Vs National Highways Authority Of India

Delhi High Court · (2023) 01 DEL CK 1391

Constitution of India-Article 14, 226Arbitration and Conciliation Act, 1996Industrial Disputes Act

High Courts06 Jan 2023Dismissed

Delhi Development Authority Vs Ramesh Lakhwani (Deceased) Through His Lrs & Anr.

Delhi High Court · (2023) 01 DEL CK 1390

Right to Information Act, 2005

High Courts06 Jan 2023Allowed

Govind Singh Vs M/s Satya Group Pvt Ltd & Anr.

Delhi High Court · (2023) 01 DEL CK 1412

Arbitration and Conciliation Act, 1996-Section 37, 34, 12, 12(5), 11, 11(5), 11(6), 14, 15, 4, 7, Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015Settlement Act, 1958-Section 33

High Courts06 Jan 2023

Sukruti Dugal Vs Jahnavi Dugal & Ors

Delhi High Court · (2023) 01 DEL CK 0028

Code Of Civil Procedure, 1908 — Order 23 Rule 3, Order 39 Rule 4, Order 8 Rule 5, Order 12 Rule 6, Order 8 Rule 9, Order 8 Rule 10, Order 7 Rule 11, Order 6 Rule 17

High Courts06 Jan 2023Dismissed

Ritu Sethi Vs State Of Nct Of Delhi & Ors

Delhi High Court · (2023) 01 DEL CK 0027

Code Of Criminal Procedure, 1973 — Section 397, 397(1), 397(2), 397(3), 401, 482, 483Indian Penal Code, 1860 — Section 34, 406, 498A

High Courts06 Jan 2023Disposed Of

Ved Prakash @ Mistri Vs State (Nct Of Delhi)

Delhi High Court · (2023) 01 DEL CK 0026

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 21(c), 29, 31, 31ACode Of Criminal Procedure, 1973 — Section 309

High Courts06 Jan 2023Dismissed

Virendra Kumar Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 0025

Air Force Act, 1950 — Section 92, 92(i), 95Code Of Criminal Procedure, 1973 — Section 125

High Courts06 Jan 2023

Nishant Khatri Vs Bar Council Of India & Anr

Delhi High Court · (2023) 01 DEL CK 0024

All India Bar Examination Rules, 2010 — Rule 9, 10, 10(1), 10(1)(a)

High Courts06 Jan 2023Dismissed

Gaurav Paliwal Vs Central Warehousing Corporation & Ors

Delhi High Court · (2023) 01 DEL CK 0023

High Courts06 Jan 2023Dismissed

General Manager Northern Railway Vs Pioneer Publicity Pvt. Ltd. And Anr.

Delhi High Court · (2023) 01 DEL CK 0022

Arbitration and Conciliation Act, 1996 — Section 11, 34, 34(2A), 37

High Courts06 Jan 2023Disposed Of

Gaurav Baisoya Vs Union Of India And Ors

Delhi High Court · (2023) 01 DEL CK 0021