High Courts05 Jan 2023Allowed
Shabbir Malik Vs State & Anr
Delhi High Court · (2023) 01 DEL CK 0004
Code Of Criminal Procedure, 1973 — Section 156(3), 161, 173, 239, 240, 482Indian Penal Code, 1860 — Section 34, 120B, 408, 420, 506
COURT ARCHIVE
Delhi High Court judgments, 2023
4,891 judgments · page 244 of 245
High Courts04 Jan 2023
Rajan Sood & Anr. Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 01 DEL CK 0876
Land Acquisition Act, 1894-Section 4, 6, 16, 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)Delhi Development Act, 1957-Section 22(1)
High Courts04 Jan 2023Allowed
Mohd Yaseen Vs Gulzar Begum
Delhi High Court · (2023) 01 DEL CK 0907
Delhi Rent Control Act, 1958-Section 25B(5)
High Courts04 Jan 2023Allowed
M/S Mahajan Industries Pvt. Ltd. Vs Gaon Sabha Chattarpur
Delhi High Court · (2023) 01 DEL CK 0896
Delhi Land Reforms Act, 1954-Section 81, 3(13), 150(3)(d)Delhi Development Act, 1957-Section 11, 9Delhi Municipal Corporation Act, 1957-Section 507
High Courts04 Jan 2023Dismissed
Bhagwan Singh As Guardian Of Vivek Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 0934
The Right of Children to Free and Compulsory Education Act, 2009
High Courts04 Jan 2023Disposed Of
Jasmeet Singh Vs ICICI Bank Ltd
Delhi High Court · (2023) 01 DEL CK 0919
High Courts04 Jan 2023Disposed Of
Neeru Bhalla Vs B R Gambhir & Ors.
Delhi High Court · (2023) 01 DEL CK 0949
High Courts04 Jan 2023Disposed Of
Jeewan Mondal Vs State NCT Of Delhi
Delhi High Court · (2023) 01 DEL CK 1001
Narcotic Drugs & Psychotropic Substances Act, 1985-Sections 20, 29, 42, 50, 37, 31, 31-ACode of Criminal Procedure, 1973-Section 311, 436A, 309, 439, 293Constitution of India-Article 21, 14, 32, Part III
High Courts04 Jan 2023Allowed
State Of NCT Of Delhi Vs Ram Niwas
Delhi High Court · (2023) 01 DEL CK 1006
IPC-Section 306, 120B, 323, 342, 506, 107NDPS ActCr.P.C.-Section 209, 207, 208, 319(1), 319
High Courts04 Jan 2023Dismissed
Dr. Anil Kumar Gupta Vs UOI & Ors.
Delhi High Court · (2023) 01 DEL CK 1025
Revised Pay Rules, 1997-Part BIndian Veterinary Council Act, 1984-First ScheduleConstitution of India-Article 32, 14, 16, 226
High Courts04 Jan 2023Dismissed
Rajender Prasad Pant Vs Ms Exchange Agencies & Anr.
Delhi High Court · (2023) 01 DEL CK 1028
Delhi Shops and Establishment Act, 1954
High Courts04 Jan 2023Allowed
Armasuisse Vs The Trade Mark Registry & Anr.
Delhi High Court · (2023) 01 DEL CK 1064
Trade Marks Act, 1999-Section 2(1)(i)(I), 2(1)(i)(IV)(a), 2(1)(za), 2(1)(za)(iv), 2(1)(zg), 9(1)(a), 9(1)(b), 9(1)(c), 9(2)(a), 9(2)(b), 9(2)(c), 9(2)(d), 9(3)(a), 9(3)(b), 9(3)(c), 10, 10(2), 11(1), 11(2), 11(3)(a), 11(5), 12, 23, 28, 29, 30, 102, 103, 104, 139, 144Trade Marks Act, 1940-Section 8Geneva Conventions Act, 1960-Section 2(a), 3(1), 3(3)(a), 12(a), 12(d), 12(e)
High Courts04 Jan 2023Allowed
Novateur Electrical & Digital Systems Pvt Ltd Vs V-Guard Industries Ltd
Delhi High Court · (2023) 01 DEL CK 1071
Designs Act-Section 2(a), 2(d), 4(b), 5(6), 19, 19(1)(b), 19(d), 22, 22(3)CPC-Order XXXIX Rules 1 & 2Indian Evidence Act-Section 65(b), 65-B
High Courts04 Jan 2023
Hrinmoy Das @ Hiranmoy Das Vs State Of Delhi NCT & Anr.
Delhi High Court · (2023) 01 DEL CK 1091
CrPC-Section 439, 164IPC, 1860-Section 376, 328
High Courts04 Jan 2023Disposed Of
Sh. Raju & Ors. Vs The State Govt Of N.C.T Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1093
Indian Penal Code-Sections 498A, 406, 34Constitution of India-Articles 226, 227Cr.P.C.-Section 482
High Courts04 Jan 2023Disposed Of
Vishal Pachori & Ors. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 01 DEL CK 1094
Indian Penal Code-Sections 498A, 406, 34Cr.P.C-Sections 482, 320Constitution of India-Articles 226, 227
High Courts04 Jan 2023Dismissed
Rameshwar Vs DTC
Delhi High Court · (2023) 01 DEL CK 1209
Industrial Disputes Act, 1947-Section 33(2)(b)(Conditions of Appointment and Service) Regulations, 1952
High Courts04 Jan 2023Disposed Of
Ms. N.A. & Ors. Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 1234
Rights of Persons with Disabilities Act, 2016-Section 14, proviso to Section 14(1)Mental Healthcare Act, 2017-Section 14(4)Constitution of India-Article 226, 227
High Courts04 Jan 2023Disposed Of
Caprico International Pte Ltd Vs Commissioner Of Customs & Anr.
Delhi High Court · (2023) 01 DEL CK 1236
Customs Act, 1962-Section 2(26), 46, 30(3), 45(2)(b)Imports and Exports (Control) Act
High Courts04 Jan 2023
M/s Aero Globe Facility & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1242