High Courts25 Jan 2023Disposed Of

Smt Dulli Biswas Vs The Divisional Commissioner & Ors.

Delhi High Court · (2023) 01 DEL CK 1294

CPC-Order XXXIX Rule 1 & 2, VII Rule 11Maintenance and Welfare of Parents and Senior Citizen Act, 2007-Section 22Delhi Maintenance and Welfare of Parents and Senior Citizens (Amendment) Rules, 2017-Rule 22(3)(1)(i) and (iv)
High Courts25 Jan 2023

Minor R Thr Mother H Vs State NCT Of Delhi & Anr.

Delhi High Court · (2023) 01 DEL CK 1370

Constitution of India-Article 226, 21Medical Termination of Pregnancy Act, 1971-Section 3, 3(2), 3(2)(b), 3(2)(i), 3(2B), 3(2C), 3(2D), 3(2) Explanation 2Indian Penal Code, 1860-Section 376, 328