COURT ARCHIVE

Delhi High Court judgments, 2023

5,415 judgments · page 235 of 271

High Courts31 Jan 2023Dismissed

TKW Management Solutions Pvt. Ltd. Vs Sherif Cargo & Anr.

Delhi High Court · (2023) 01 DEL CK 1055

Code of Civil Procedure, 1908-Order XXXVII, XXXVII Rule 3(5), 37 Rule 3, VII Rule 11, VII Rule 11(a) and (d), Section 20, 20(a), 20(b), 20(c), Explanation to Section 20Negotiable Instruments Act, 1881-Section 142Copyright Act, 1957-Section 62

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High Courts31 Jan 2023Allowed

Just Dial Limited Vs M/s Local Search Solutions Private Limited & Ors.

Delhi High Court · (2023) 01 DEL CK 1086

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High Courts31 Jan 2023Allowed

Mrs. Asha Joshi Vs GNCTD Of Delhi & Ors.

Delhi High Court · (2023) 01 DEL CK 1139

Central Civil Services (Pension) Rules, 1972-Rule 3(q), 9, 14, 24, 26, 29, 30, 35, 37, 40(3), 48, 48-A, 48-B, 54(6)Delhi Electricity Reforms Act, 2000-Sections 14, 15, 16, 16(2), 60Fundamental Rules, 1956-Rule 56

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High Courts31 Jan 2023Allowed

Ms. Maninder Kaur Sawhney Vs Education Department & Ors.

Delhi High Court · (2023) 01 DEL CK 1144

DSE Act-Section 10DSE RulesPayment of Gratuity Act, 1972

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High Courts31 Jan 2023Disposed Of

Ram Shani Vs Central Warehousing Corporation, (CWC)

Delhi High Court · (2023) 01 DEL CK 1147

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High Courts31 Jan 2023Disposed Of

Devesh Kumar Vs Air India Limited & Anr.

Delhi High Court · (2023) 01 DEL CK 1150

Air Corporations Act, 1953Air Corporations (Transfer of Undertakings and Repeal) Act, 1994Constitution of India-Article 226, 12

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High Courts31 Jan 2023Disposed Of

Pinky Singh Vs Moti Ram Memorial Girls Senior Secondary School & Ors.

Delhi High Court · (2023) 01 DEL CK 1151

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High Courts31 Jan 2023Disposed Of

Dr. Ranjit Kumar Gupta Vs Employees State Insurance Corporation

Delhi High Court · (2023) 01 DEL CK 1152

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High Courts31 Jan 2023Dismissed

Mahanagar Telephone Nigam Ltd. Vs M/s Ralhan Construction Company

Delhi High Court · (2023) 01 DEL CK 1177

Arbitration & Conciliation Act, 1996-Section 37, 37(1)(b), 34, 48, 18, 34(2)(a)(iii), 34(2)(b)(ii), Explanation 2 to Section 34(2)(b)(ii), 48(2)(b)(ii), Explanation 2 to Section 48(2)(b)(ii), 34(2A)

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High Courts31 Jan 2023Dismissed

The National Insurance Co Ltd Vs Mukhan & Ors

Delhi High Court · (2023) 01 DEL CK 1174

Employees' Compensation Act, 1923-Section 30, 21Limitation Act-Section 5Motor Vehicles Act, 1988-Section 166, 165

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High Courts31 Jan 2023Dismissed

Ashish Kumar & Ors. Vs Govt Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 01 DEL CK 1210

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High Courts31 Jan 2023Disposed Of

Swarovski India Private Limited (Formerly Known As Swaropearl India Private Limited) Vs Assistant Commissioner Of Income Tax

Delhi High Court · (2023) 01 DEL CK 1310

Income Tax Act, 1961-Section 148, 147, 144, 156, 271(1)(b), 271(1)(c), 271F, 272A(1)(d)

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High Courts31 Jan 2023Disposed Of

Amit Joshi & Anr. Vs Government of NCT Delhi & Ors.

Delhi High Court · (2023) 01 DEL CK 1314

Delhi Co-operative Societies Act, 2003-Section 70, 71, 112, 113Negotiable Instruments Act, 1881-Section 138

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High Courts31 Jan 2023Disposed Of

Piyush Mittal Vs North Delhi Municipal Corporation & Anr.

Delhi High Court · (2023) 01 DEL CK 1316

Departmental Inquiries (Enforcement of Attendance of Witness and Production of Documents) Act, 1972-Section 5

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High Courts31 Jan 2023Allowed

Architect Deepak Mehta Vs Delhi Agricultural Marketing Board

Delhi High Court · (2023) 01 DEL CK 1317

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High Courts31 Jan 2023

Minor A Through Her Legal Guardian Vs Government Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 01 DEL CK 1319

POCSO Act, 2012Juvenile Justice (Care and Protection of Children) Act, 2015Medical Termination of Pregnancy Act, 1971

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High Courts31 Jan 2023

Sanjay Raghunath Piplani & Anr. Vs National Buildings Construction Corporation Delhi & Anr.

Delhi High Court · (2023) 01 DEL CK 1321

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High Courts31 Jan 2023Dismissed

Shriram General Insurance Co Ltd Vs Santosh Kumar Singh & Ors.

Delhi High Court · (2023) 01 DEL CK 1332

Motor Vehicles Act-Section 173, 166, 140

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High Courts31 Jan 2023Dismissed

Phoolwati Deceased Thr LRS & Ors. Vs Devinder Singh & Ors.

Delhi High Court · (2023) 01 DEL CK 1342

Delhi High Court Act, 1966-Section 10Delhi High Court (Original Side) Rules, 2018-Chapter IX Rule 6Hindu Succession Act, 1956-Section 6, 6(5), Explanation to Section 6(5)

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High Courts31 Jan 2023Disposed Of

Sudhindra Kumar Singh Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 1402

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