High Courts06 Jan 2023Disposed Of
Amarpal Singh & Ors. Vs Union Of India Through Secretary MHA & Anr.
Delhi High Court · (2023) 01 DEL CK 1216
COURT ARCHIVE
Delhi High Court judgments, 2023
5,496 judgments · page 271 of 275
High Courts06 Jan 2023Disposed Of
Sarbraj Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1217
BSF Act, 1968-Section 117 (2), 130BSF Rules, 1969-Rule 167
High Courts06 Jan 2023Dismissed
Amit Brothers Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1241
High Courts06 Jan 2023
Nishant Khatri Vs Bar Council Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1246
All India Bar Examination Rules, 2010-Rules 9, 10, 10(1), 10(1)(a)Advocates Act, 1961-Chapter VI
High Courts06 Jan 2023Disposed Of
Saurav Sen Gupta Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1254
Indian Penal Code, 1860-Sections 498A, 323, 341, 420, 120B, 504, 506, 34Dowry Prohibition Act, 1961-Section 3, 4Special Marriage Act, 1954-Section 27(1)(b)(d), 28
High Courts06 Jan 2023Disposed Of
PR. Commissioner Of Income Tax-7 Vs M/s Steel Authority Of India Ltd.
Delhi High Court · (2023) 01 DEL CK 1292
Income Tax Act, 1961-Section 37(1), 30 to 36, Explanation 2 to Section 37(1)Companies Act, 2013-Section 135Finance Act, 2014
High Courts06 Jan 2023Dismissed
Virendra Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1326
Air Force Act, 1950-Section 92(i), 92, 95Constitution of IndiaCr.P.C.-Section 125
High Courts06 Jan 2023Dismissed
Gaurav Paliwal Vs Central Warehousing Corporation & Ors.
Delhi High Court · (2023) 01 DEL CK 1328
High Courts06 Jan 2023Dismissed
General Manager Northern Railway Vs Pioneer Publicity Pvt. Ltd. & Anr.
Delhi High Court · (2023) 01 DEL CK 1339
Arbitration and Conciliation Act, 1996-Section 37, 34, 11, 34(2-A)
High Courts06 Jan 2023Disposed Of
Parsu Ram Vs State (GNCT Of Delhi)
Delhi High Court · (2023) 01 DEL CK 1362
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 363, 323, 376, 34
High Courts06 Jan 2023Disposed Of
Gaurav Baisoya Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1375
High Courts06 Jan 2023Dismissed
Shyam Ali Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1376
Indian Penal Code-Sections 323, 325, 341, 147ITBP Act, 1992-Section 11, Rules 17, 22
High Courts06 Jan 2023Disposed Of
Suman Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1368
Hindu Marriage ActCr.P.C.-Section 125
High Courts06 Jan 2023Dismissed
Darshan Investment Pvt Ltd & Anr Vs Government Of NCT Of Delhi & Anr
Delhi High Court · (2023) 01 DEL CK 1394
Companies Act, 1956Delhi Land Reforms Act, 1954-Section 81, 150(3)(a), 185, 185(1), 185(4), Schedule IAct 38 of 1965
High Courts06 Jan 2023Dismissed
Ranchor Infra Developers Pvt. Ltd. Vs National Highways Authority Of India
Delhi High Court · (2023) 01 DEL CK 1391
Constitution of India-Article 14, 226Arbitration and Conciliation Act, 1996Industrial Disputes Act
High Courts06 Jan 2023Dismissed
Delhi Development Authority Vs Ramesh Lakhwani (Deceased) Through His Lrs & Anr.
Delhi High Court · (2023) 01 DEL CK 1390
Right to Information Act, 2005
High Courts06 Jan 2023Allowed
Govind Singh Vs M/s Satya Group Pvt Ltd & Anr.
Delhi High Court · (2023) 01 DEL CK 1412
Arbitration and Conciliation Act, 1996-Section 37, 34, 12, 12(5), 11, 11(5), 11(6), 14, 15, 4, 7, Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015Settlement Act, 1958-Section 33
High Courts06 Jan 2023
Sukruti Dugal Vs Jahnavi Dugal & Ors
Delhi High Court · (2023) 01 DEL CK 0028
Code Of Civil Procedure, 1908 — Order 23 Rule 3, Order 39 Rule 4, Order 8 Rule 5, Order 12 Rule 6, Order 8 Rule 9, Order 8 Rule 10, Order 7 Rule 11, Order 6 Rule 17
High Courts06 Jan 2023Dismissed
Ritu Sethi Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2023) 01 DEL CK 0027
Code Of Criminal Procedure, 1973 — Section 397, 397(1), 397(2), 397(3), 401, 482, 483Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts06 Jan 2023Disposed Of
Ved Prakash @ Mistri Vs State (Nct Of Delhi)
Delhi High Court · (2023) 01 DEL CK 0026
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 21(c), 29, 31, 31ACode Of Criminal Procedure, 1973 — Section 309