High Courts06 Jan 2023Dismissed
General Manager Northern Railway Vs Pioneer Publicity Pvt. Ltd. And Anr.
Delhi High Court · (2023) 01 DEL CK 0022
Arbitration and Conciliation Act, 1996 — Section 11, 34, 34(2A), 37
COURT ARCHIVE
Delhi High Court judgments, 2023
3,163 judgments · page 158 of 159
High Courts06 Jan 2023Disposed Of
Gaurav Baisoya Vs Union Of India And Ors
Delhi High Court · (2023) 01 DEL CK 0021
High Courts06 Jan 2023Allowed
Bablu Moreshwar Lawatre Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2023) 01 DEL CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 170, 419, 420, 468, 471Information Technology Act, 2000 — Section 66C, 66D
High Courts06 Jan 2023
Suraj Bhan Arya Vs Pooran Chand Arya
Delhi High Court · (2023) 01 DEL CK 0011
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 — Section 5, 6, 8
High Courts06 Jan 2023Disposed Of
Seema & Ors. Vs HDFC ERGO GEN Ins Co Ltd & Ors.
Delhi High Court · (2023) 01 DEL CK 0010
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151Employees� Compensation Act, 1923 — Section 3(1), 3(1)(b), 3(1)(b)(i), 10, 30
High Courts06 Jan 2023Dismissed
Anita Jain Vs Parveen Kumar Jain
Delhi High Court · (2023) 01 DEL CK 0009
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)Evidence Act, 1872 — Section 116
High Courts05 Jan 2023
AIWA Co. Ltd. Vs AIVVA Enterprises Private Limited & Ors
Delhi High Court · (2023) 01 DEL CK 0039
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 4Trade Marks Act, 1999 — Section 2(1)(r)(ii)
High Courts05 Jan 2023
Dr. Reddys Laboratories Limited Vs Controller General Of Patents Designs And Trademarks
Delhi High Court · (2023) 01 DEL CK 0029
High Courts05 Jan 2023
Kleenoil Filtration India Pvt Ltd Vs Udit Khatri & Ors
Delhi High Court · (2023) 01 DEL CK 0019
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 3A, Order 8 Rule 5, Order 8 Rule 5(1), Order 8 Rule 5(2), Order 8 Rule 9, Order 8 Rule 10
High Courts05 Jan 2023Disposed Of
Neeraj Bhatt Vs State (Govt. Of Nct) Of Delhi
Delhi High Court · (2023) 01 DEL CK 0018
Constitution Of India, 1950 — Article 226Delhi Prison Rule, 2018 — Section 1210(2), 1211Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Jan 2023Disposed Of
Gurvinder Pal Singh Vs Ravinder Kaur
Delhi High Court · (2023) 01 DEL CK 0017
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 125, 125(4), 125(5), 311, 482
High Courts05 Jan 2023Dismissed
Koshar Ali Vs State Of Delhi Through SHO, PS. Crime Branch
Delhi High Court · (2023) 01 DEL CK 0016
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 474
High Courts05 Jan 2023Disposed Of
MS Rangoli Resorts Private Limited & Anr. Vs Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0015
Code Of Civil Procedure, 1908 — Section 151
High Courts05 Jan 2023Dismissed
State Vs Mohd. Naved@Pilla
Delhi High Court · (2023) 01 DEL CK 0014
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 437(3), 439, 439(2), 482Indian Penal Code, 1860 — Section 34, 186, 302, 307, 353, 394, 427, 506
High Courts05 Jan 2023Disposed Of
Satya Dev Yadav Vs Union Of India & Ors
Delhi High Court · (2023) 01 DEL CK 0013
High Courts05 Jan 2023
Kamlesh Vs State
Delhi High Court · (2023) 01 DEL CK 0005
Code Of Criminal Procedure, 1973 — Section 294, 313, 374(2), 428, 432, 433, 433AIndian Penal Code, 1860 — Section 304, 305, 307, 375, 376, 376(2)(g), 394
High Courts05 Jan 2023Allowed
Shabbir Malik Vs State & Anr
Delhi High Court · (2023) 01 DEL CK 0004
Code Of Criminal Procedure, 1973 — Section 156(3), 161, 173, 239, 240, 482Indian Penal Code, 1860 — Section 34, 120B, 408, 420, 506
High Courts04 Jan 2023Disposed Of
Bhagwan Singh As Guardian Of Vivek Vs Govt Of Nct Of Delhi And Another
Delhi High Court · (2023) 01 DEL CK 0008
High Courts04 Jan 2023Allowed
M/S Mahajan Industries Pvt. Ltd. Vs Gaon Sabha Chattarpur
Delhi High Court · (2023) 01 DEL CK 0007
Delhi Land Reforms Act, 1954 — Section 3(13), 81Delhi Development Act, 1957 — Section 9, 11Delhi Municipal Corporation Act, 1957 — Section 507
High Courts04 Jan 2023Disposed Of
Shubha Chakravarty & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0006