COURT ARCHIVE

Delhi High Court judgments, 2023

3,163 judgments · page 157 of 159

High Courts11 Jan 2023Dismissed

J.S. Malik Vs M/S Energy Infrastructure (India) Ltd. And Ors.

Delhi High Court · (2023) 01 DEL CK 0050

Industrial Disputes Act, 1947 — Section 2(s)Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11(a), Order 7 Rule 11(d)

High Courts11 Jan 2023Disposed Of

Manoj Kumar Vs Pankaj Nagar & Ors

Delhi High Court · (2023) 01 DEL CK 0049

Motor Vehicles Act, 1988 — Section 173

High Courts11 Jan 2023Disposed Of

Oriental Insurance Co Ltd Vs Rajpal Sharma & Ors

Delhi High Court · (2023) 01 DEL CK 0048

High Courts11 Jan 2023Disposed Of

Reliance General Insurance Co Ltd Vs Anjali & Ors

Delhi High Court · (2023) 01 DEL CK 0047

Motor Vehicles Act, 1988 — Section 166, 168, 173

High Courts11 Jan 2023Disposed Of

Harish Chandra Singh Negi Vs Union Of India & Ors

Delhi High Court · (2023) 01 DEL CK 0046

High Courts11 Jan 2023Disposed Of

Afshan Haider Vs Union Of India And Ors

Delhi High Court · (2023) 01 DEL CK 0045

High Courts10 Jan 2023Disposed Of

GP CPT (Retd) Dipender Kumar Singh Vs State Of Nct Of Delhi

Delhi High Court · (2023) 01 DEL CK 0034

Indian Penal Code, 1860 — Section 120B, 406, 409, 420

High Courts10 Jan 2023Dismissed

Satish Chand And Anr Vs Girdhar Gopal Gupta & Anr

Delhi High Court · (2023) 01 DEL CK 0033

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8), 25B(9)

High Courts10 Jan 2023Dismissed

M/S Laxmi Traders Vs Shanti Pandey

Delhi High Court · (2023) 01 DEL CK 0032

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)

High Courts10 Jan 2023Disposed Of

Parsoli Motors Works Pvt. Ltd. Vs BMW India Pvt. Ltd.

Delhi High Court · (2023) 01 DEL CK 0031

Arbitration and Conciliation Act, 1996 — Section 9, 11, 11(6), 12(1), 12(5), 21Insolvency and Bankruptcy Code, 2016 — Section 14, 14(1), 65

High Courts10 Jan 2023Disposed Of

Dhruv Goyal And Ors. Vs Anand Prakash Goyal Through Lrs And Ors

Delhi High Court · (2023) 01 DEL CK 0030

Code Of Civil Procedure, 1908 — Section 151

High Courts09 Jan 2023Disposed Of

Redecon India Pvt. Ltd Vs National Highways And Infrastructure Development Corporation Ltd.

Delhi High Court · (2023) 01 DEL CK 0038

High Courts09 Jan 2023Disposed Of

Ramdev Sharma Vs Union Of India Through Secretart Mha & Anr.

Delhi High Court · (2023) 01 DEL CK 0036

Border Security Force Rules, 1969 — Rule 129, 167Border Security Force Act, 1968 — Section 117(2), 130

High Courts09 Jan 2023

Subhash Arora Vs Kishan Sharma

Delhi High Court · (2023) 01 DEL CK 0020

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, Order 1 Rule 10, Order 1 Rule 10(2)Specific Relief Act, 1963 — Section 19, 19(a), 19(b), 19(c), 19(d), 19(e)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4), 13(13), 34

High Courts06 Jan 2023

Sukruti Dugal Vs Jahnavi Dugal & Ors

Delhi High Court · (2023) 01 DEL CK 0028

Code Of Civil Procedure, 1908 — Order 23 Rule 3, Order 39 Rule 4, Order 8 Rule 5, Order 12 Rule 6, Order 8 Rule 9, Order 8 Rule 10, Order 7 Rule 11, Order 6 Rule 17

High Courts06 Jan 2023Dismissed

Ritu Sethi Vs State Of Nct Of Delhi & Ors

Delhi High Court · (2023) 01 DEL CK 0027

Code Of Criminal Procedure, 1973 — Section 397, 397(1), 397(2), 397(3), 401, 482, 483Indian Penal Code, 1860 — Section 34, 406, 498A

High Courts06 Jan 2023Disposed Of

Ved Prakash @ Mistri Vs State (Nct Of Delhi)

Delhi High Court · (2023) 01 DEL CK 0026

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 21(c), 29, 31, 31ACode Of Criminal Procedure, 1973 — Section 309

High Courts06 Jan 2023Dismissed

Virendra Kumar Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 0025

Air Force Act, 1950 — Section 92, 92(i), 95Code Of Criminal Procedure, 1973 — Section 125

High Courts06 Jan 2023

Nishant Khatri Vs Bar Council Of India & Anr

Delhi High Court · (2023) 01 DEL CK 0024

All India Bar Examination Rules, 2010 — Rule 9, 10, 10(1), 10(1)(a)

High Courts06 Jan 2023Dismissed

Gaurav Paliwal Vs Central Warehousing Corporation & Ors

Delhi High Court · (2023) 01 DEL CK 0023