High Courts12 Jan 2023Dismissed
Madan Lal (Since Deceased) Through Lrs Vs Sunil Kumar
Delhi High Court · (2023) 01 DEL CK 0079
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
COURT ARCHIVE
Delhi High Court judgments, 2023
3,163 judgments · page 156 of 159
High Courts12 Jan 2023Allowed
Ashwani Kumar Sharma & Ors Vs Union Of India
Delhi High Court · (2023) 01 DEL CK 0078
Constitution Of India, 1950 — Article 14, 16, 226, 227, 309, 311
High Courts12 Jan 2023
Arushi Mehra & Anr Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2023) 01 DEL CK 0077
Special Marriage Act, 1954 — Section 4, 4(a), 4(b), 4(c), 4(d), 4(e)
High Courts12 Jan 2023
Central Public Information Officer Vs Kailash Chandra Moondra
Delhi High Court · (2023) 01 DEL CK 0076
Constitution Of India, 1950 — Article 21, 226Right to Information Act, 2005 — Section 2(f), 8(1)(e), 8(1)(j), 11, 19(4)Income Tax Act, 1961 — Section 80G(2)(b), 138, 138(1)(b)
High Courts12 Jan 2023Allowed
Reetesh Kumar Shukla Vs Commissioner Of Customs (Airport And General) And Ors.
Delhi High Court · (2023) 01 DEL CK 0075
High Courts12 Jan 2023Disposed Of
Ashwani Kumar Sharma & Ors. Vs Union Of India
Delhi High Court · (2023) 01 DEL CK 0044
Constitution Of India, 1950 — Article 14, 16, 226, 227, 307
High Courts12 Jan 2023Dismissed
Deepak @ Deepu Vs State
Delhi High Court · (2023) 01 DEL CK 0043
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 65B, 106
High Courts12 Jan 2023Disposed Of
Harkesh Kumar Dang Vs Tamanna Dang
Delhi High Court · (2023) 01 DEL CK 0042
Guardian And Wards Act, 1890 — Section 7, 8, 12, 25Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)
High Courts12 Jan 2023Dismissed
Sushil Ansal Vs Endemol India Pvt. Ltd. & Ors.
Delhi High Court · (2023) 01 DEL CK 0041
Constitution Of India, 1950 — Article 19(2), 21, 104, 105Code Of Civil Procedure, 1908 — Order 7 Rule 1, Order 6 Rule 2, Order 6 Rule 4Indian Penal Code, 1860 — Section 120B, 201, 304A, 337, 338, 409
High Courts11 Jan 2023
Capital Food Private Limited Vs Radiant Indus Chem Pvt. Ltd
Delhi High Court · (2023) 01 DEL CK 0161
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 9, 9(1)(a), 9(1)(b), 9(1)(c), 30(2)(a), 35Copyright Act, 1957 — Section 2(c)
High Courts11 Jan 2023Disposed Of
Harish Chandra Singh Negi Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0160
High Courts11 Jan 2023Disposed Of
Manoj Kumar Vs Pankaj Nagar & Ors.
Delhi High Court · (2023) 01 DEL CK 0156
Motor Vehicles Act, 1988 — Section 173
High Courts11 Jan 2023Dismissed
Jagjit Pal Singh Virk Vs Union Of India & Anr
Delhi High Court · (2023) 01 DEL CK 0155
Constitution Of India, 1950 — Article 14Code Of Civil Procedure, 1908 — Section 11, Order 2 Rule 2
High Courts11 Jan 2023Disposed Of
M/S Integrated Fire Protection Pvt. Ltd Vs Indian Oil Corporation Ltd. & Anr.
Delhi High Court · (2023) 01 DEL CK 0153
High Courts11 Jan 2023Disposed Of
Gurnam Singh & Ors Vs Rama
Delhi High Court · (2023) 01 DEL CK 0056
Code Of Civil Procedure, 1908 — Order 12 Rule 6Indian Penal Code, 1860 — Section 34, 354,3 54A, 447, 448, 452, 509
High Courts11 Jan 2023Disposed Of
Vinod Kumar Vs UOI And Ors
Delhi High Court · (2023) 01 DEL CK 0055
High Courts11 Jan 2023Disposed Of
Real Anchors Projects LLP & Ors Vs NCT Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0054
Constitution Of India, 1950 — Article 226
High Courts11 Jan 2023Dismissed
Atul Bhalla Vs Ansal Properties Infrastructure Ltd. & Anr.
Delhi High Court · (2023) 01 DEL CK 0053
High Courts11 Jan 2023Disposed Of
M/S Integrated Fire Protection Pvt. Ltd. Vs Indian Oil Corporation Ltd. & Anr
Delhi High Court · (2023) 01 DEL CK 0052
High Courts11 Jan 2023
Sandeep Vs Union Of India & Ors
Delhi High Court · (2023) 01 DEL CK 0051
Bar Council of Gujarat (Enrollment) Rules, — Rule 1, 2Bar Council of India Rules, — Rule 5