High Courts15 Dec 2022Dismissed

Dhani Aggarwal Vs Mahesh Yadav & Ors

Delhi High Court · (2022) 12 DEL CK 0225

Commercial Courts Act, 2015 — Section 2(1)(c), 2(1)(i), 6, 13(1A)Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 4
High Courts15 Dec 2022

M/S Amrit Estates (P) Ltd. Vs Punjab National Bank

Delhi High Court · (2022) 12 DEL CK 0090

Code Of Civil Procedure, 1908 — Section 24, Order 2 Rule 2, Order 12 Rule 8, Order 6 Rule 10A, Order 7 Rule 10, Order 7 Rule 11, Order 6 Rule 17Evidence Act, 1872 — Section 66Delhi Rent Control Act, 1958 — Section 3, 50