High Courts16 Dec 2022Disposed Of
Indian Airlines Officers Association Vs Union Of India & Anr
Delhi High Court · (2022) 12 DEL CK 0243
Constitution of India, 1950 — Article 12, 226Bombay Public Trusts Act, 1950 — Section 72(4)
COURT ARCHIVE
Delhi High Court judgments, 2022
2,662 judgments · page 7 of 134
High Courts16 Dec 2022Dismissed
Narender Kumar Vs Prakash & Ors.
Delhi High Court · (2022) 12 DEL CK 0242
Code of Civil Procedure, 1908 — Section 11, 96, 96(2), Order 6 Rule 4, Order 7 Rule 11(d), Order 9 Rule 13Delhi Land Revenue Act, 1954 — Section 64Specific Relief Act, 1963 — Section 31, 34
High Courts16 Dec 2022Disposed Of
Pawan Jhalani Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2022) 12 DEL CK 0241
Income Tax Act, 1961 — Section 264
High Courts16 Dec 2022Disposed Of
Nishant Muttreja & Sushant Muttreja (Currently In Judicial Custody) Vs State Of Nct Of Delhi
Delhi High Court · (2022) 12 DEL CK 0100
Code Of Criminal Procedure, 1973 — Section 29(1), 173(8), 325, 436AIndian Penal Code, 1860 — Section 406, 409, 420, 467
High Courts16 Dec 2022Disposed Of
Ram Niwas Vs State Of Nct Of Delhi
Delhi High Court · (2022) 12 DEL CK 0099
Code Of Criminal Procedure, 1973 — Section 162, 313Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 9, 27
High Courts16 Dec 2022Dismissed
Rajinder Kumar Vs State & Anr.
Delhi High Court · (2022) 12 DEL CK 0098
Income Tax Act, 1961 — Section 131(1A), 132, 132(4), 142(1), 153A, 245(2), 271, 271(1)(b), 271(1)(c), 274, 274D, 276C, 276C(1), 276C(1)(ii), 276CC, 276D, 277, 279(1)Code Of Criminal Procedure, 1973 — Section 245(2)
High Courts16 Dec 2022Disposed Of
Praveen Yadav And Ors. Vs Union Of India And Ors
Delhi High Court · (2022) 12 DEL CK 0093
Constitution Of India, 1950 — Article 14, 16Central Reserve Police Force Rules, 1955 — Rule 41
High Courts16 Dec 2022Dismissed
Kamladltyya Construction Pvt. Ltd & Anr Vs Rail Land Development Authority & Anr.
Delhi High Court · (2022) 12 DEL CK 0092
Constitution Of India, 1950 — Article 14, 226Delhi Preservation of Trees Rules, 1994 — Rule 4(1)Delhi Preservation of Trees Act, 1994 — Section 8
High Courts15 Dec 2022Disposed Of
ABW Verona Hills Flat Buyers Association Vs Satya Prakash Gupta
Delhi High Court · (2022) 12 DEL CK 0240
High Courts15 Dec 2022Disposed Of
Gian Chand Gupta Vs Shashi Kumar Gupta & Anr
Delhi High Court · (2022) 12 DEL CK 0239
High Courts15 Dec 2022Disposed Of
Harsha Soni Vs Suraj Bhan
Delhi High Court · (2022) 12 DEL CK 0238
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts15 Dec 2022Disposed Of
TDI Infrastructure Ltd Vs Col. Karan Bhagat
Delhi High Court · (2022) 12 DEL CK 0237
Code Of Civil Procedure, 1908 — Order 41 Rule 5
High Courts15 Dec 2022Disposed Of
Vidhi Garments Pvt. Ltd. Vs Central Board Of Direct Taxes & Anr.
Delhi High Court · (2022) 12 DEL CK 0235
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 119(2)(b), 271(1)(c)
High Courts15 Dec 2022Dismissed
Sarbpreet Singh Vs Narcotics Control Bureau
Delhi High Court · (2022) 12 DEL CK 0234
Indian Penal Code, 1860 — Section 34, 498ACode Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 18(b), 23, 23(c), 37, 51, 52A, 67
High Courts15 Dec 2022Disposed Of
Naseem Ahmed & Ors. Vs State And Anr.
Delhi High Court · (2022) 12 DEL CK 0233
Indian Penal Code, 1860 — Section 34, 498ACode Of Criminal Procedure, 1973 — Section 482
High Courts15 Dec 2022Disposed Of
Neeraj Kumar & Ors. Vs State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0232
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts15 Dec 2022
Saurabh Gopal Vs State Nct Of Delhi And Anr.
Delhi High Court · (2022) 12 DEL CK 0231
Information Technology Act, 2000 — Section 66C, 67ACode Of Criminal Procedure, 1973 — Section 482
High Courts15 Dec 2022Dismissed
Ashu Gautam Vs State And Anr.
Delhi High Court · (2022) 12 DEL CK 0230
Indian Penal Code, 1860 — Section 34, 328, 376, 506, 509
High Courts15 Dec 2022Dismissed
Md Azam Ansari Vs Union Of India Through It�s Secretary & Ors.
Delhi High Court · (2022) 12 DEL CK 0229
Code Of Civil Procedure, 1908 — Section 114, 151, Order 47 Rule 1
High Courts15 Dec 2022Dismissed
G.S. Sodhi Vs Ntpc Ltd. And Anr.
Delhi High Court · (2022) 12 DEL CK 0228
Constitution of India, 1950 — Article 226Central Civil Services (Pension) Rules, 1972 — Rule 37