High Courts19 Dec 2022
St Martins Diocesan School Through Its Manager And Ors Vs Govt Of Nct Of Delhi And Ors
Delhi High Court · (2022) 12 DEL CK 0113
Delhi School Education Rules, 1973 — Rule 59(3)Delhi School Education Act, 1973 — Section 5
COURT ARCHIVE
Delhi High Court judgments, 2022
2,662 judgments · page 6 of 134
High Courts19 Dec 2022Disposed Of
Mahesh Kumar Vs Union Of India & Anr
Delhi High Court · (2022) 12 DEL CK 0112
High Courts19 Dec 2022Dismissed
Ranajit Roy Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2022) 12 DEL CK 0097
Constitution Of India, 1950 — Article 226, 227Delhi School Education Rules, 1973 — Rule 118, 123, 123(b)(vii), 123(b)(viii), 123(xvii), 123(xviii)
High Courts19 Dec 2022Dismissed
Punjab National Bank Vs Rajeeev Jain And Ors
Delhi High Court · (2022) 12 DEL CK 0096
High Courts19 Dec 2022Dismissed
Saptagiri Restaurant Pvt Ltd Vs Airport Authority Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0095
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts19 Dec 2022Dismissed
Gorang Gupta Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2022) 12 DEL CK 0094
Constitution Of India, 1950 — Article 25, 226
High Courts16 Dec 2022Dismissed
Prakash Chand Meena Vs Nitin Khurana
Delhi High Court · (2022) 12 DEL CK 0257
Constitution of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts16 Dec 2022Disposed Of
Hunger Heroes Vs Commissioner Of Income Tax (Exemption), Delhi
Delhi High Court · (2022) 12 DEL CK 0256
Income Tax Act, 1961 — Section 12A, 12A(1)(ac)(v), 12A(b), 80G, 142(1), 143(3), 253(1)(c)
High Courts16 Dec 2022Disposed Of
Oriental Insurance Co.Ltd. Vs Krishna Batra & Ors
Delhi High Court · (2022) 12 DEL CK 0255
Code of Civil Procedure, 1908 — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 3, 173, 181Code Of Criminal Procedure, 1973 — Section 251
High Courts16 Dec 2022Dismissed
Mangt. Of M/S D.T.C. Vs Dharam Pal Singh & Anr
Delhi High Court · (2022) 12 DEL CK 0254
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 2(e), 3, 4(5), 5, 7(1), 7(4)(b), 14Evidence Act, 1872 — Section 115
High Courts16 Dec 2022Disposed Of
Jasmeet Singh Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2022) 12 DEL CK 0253
Constitution of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 381Code Of Criminal Procedure, 1973 — Section 482
High Courts16 Dec 2022Disposed Of
Desh Deepak Verma Vs State (Nct Of Delhi) & Anr.
Delhi High Court · (2022) 12 DEL CK 0252
Constitution of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 354D, 506, 509Code Of Criminal Procedure, 1973 — Section 482
High Courts16 Dec 2022Disposed Of
Mohd Unus And Ors Vs State And Anr
Delhi High Court · (2022) 12 DEL CK 0251
Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 482
High Courts16 Dec 2022Disposed Of
Vikas Verma & Anr. Vs State & Anr. & Ors.
Delhi High Court · (2022) 12 DEL CK 0250
Constitution of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 406, 498ACode Of Criminal Procedure, 1973 — Section 320, 482
High Courts16 Dec 2022Dismissed
G.C.Srivastava Vs Union Of India And Ors
Delhi High Court · (2022) 12 DEL CK 0249
Constitution of India, 1950 — Article 32, 226, 227, 323ACentral Civil Services (Pension) Rules, 1972 — Rule 16, 18, 19Central Civil Services (Pension) Rules, 1972 — Rule 16
High Courts16 Dec 2022Allowed
Indian Railway Catering And Tourism Corporation Limited Vs Sujata Hotel Private Limited
Delhi High Court · (2022) 12 DEL CK 0248
Arbitration and Conciliation Act, 1996 — Section 9, 17, 31(6), 37, 37(2)(b)
High Courts16 Dec 2022
P&M Movies Private Limited Vs Sapna @ Sapna Choudhary
Delhi High Court · (2022) 12 DEL CK 0247
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 24, 115, Order 37 Rule 3(4), Order 7 Rule 10
High Courts16 Dec 2022Dismissed
Bahai House Of Worship Vs Munisha
Delhi High Court · (2022) 12 DEL CK 0246
Employees� Compensation Act, 1923 — Section 30Code of Civil Procedure, 1908 — Section 96
High Courts16 Dec 2022Disposed Of
Govt Of Nct Of Delhi & Anr Vs Dr. P.K. Rathore & Anr.
Delhi High Court · (2022) 12 DEL CK 0245
Constitution of India, 1950 — Article 338, 338(5), 338(8)
High Courts16 Dec 2022Disposed Of
Govind Ram Vs Sunny Chaudhary & Ors
Delhi High Court · (2022) 12 DEL CK 0244
Code of Civil Procedure, 1908 — Order 1 Rule 10