High Courts05 Jan 2018
New India Assurance Co. Ltd Vs William S.J. Mair & Ors
Delhi High Court · (2018) 01 DEL CK 0235
COURT ARCHIVE
Delhi High Court judgments, 2018
5,462 judgments · page 268 of 274
High Courts05 Jan 2018Disposed Of
In The Matter Of Gupteshwar Transport Private Ltd. (In Vol. Lqn.)
Delhi High Court · (2018) 01 DEL CK 0234
Companies (Court) Rules, 1959 — Rule 315, 329, 331Companies Act, 1956 — Section 488, 490, 497, 497(6)
High Courts05 Jan 2018Disposed Of
In The Matter Of Ge Indian Services Holding Private Limited (In Vol. Liqn.)
Delhi High Court · (2018) 01 DEL CK 0233
Companies (Court) Rules, 1959 — Rule 313, 315Companies Act, 1956 — Section 485, 488, 488(2), 490, 497, 497(6), 516
High Courts05 Jan 2018Dismissed
Anil Kumar Anand Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0232
Unit Trust of India Assets Management Company (Staff Rules), 2003 — Rule 3(h), 55, 55(3)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(3)
High Courts05 Jan 2018Dismissed
Kellogg Company Vs Pops Food Products (P) Ltd.
Delhi High Court · (2018) 01 DEL CK 0231
Trademarks Act, 1999 — Section 47, 57Trade and Merchandise Act, 1958 — Section 46, 56
High Courts05 Jan 2018Dismissed
T K Sabharwal Vs Nct Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0230
High Courts05 Jan 2018Dismissed
National Insurance Co Ltd Vs Ram Babu & Ors
Delhi High Court · (2018) 01 DEL CK 0229
High Courts05 Jan 2018Disposed Of
Hanuman Road Residents Welfare Association (Regd) Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0228
High Courts05 Jan 2018Dismissed
Vaaan Infra Pvt. Ltd Vs South Delhi Municipal Corporation
Delhi High Court · (2018) 01 DEL CK 0227
Constitution Of India, 1950 — Article 14, 19(1)(g), 226Companies Act, 2013 — Section 2(72)
High Courts05 Jan 2018Dismissed
Chand Singh Vs State (Nct Of Delhi)
Delhi High Court · (2018) 01 DEL CK 0226
Indian Penal Code, 1860 — Section 279, 304A
High Courts05 Jan 2018Dismissed
Mrinal Ranjan Vs Airport Authority Of India And Anr
Delhi High Court · (2018) 01 DEL CK 0225
High Courts05 Jan 2018Disposed Of
Mukesh Kumar Vs Ndmc And Anr
Delhi High Court · (2018) 01 DEL CK 0224
Constitution Of India, 1950 — Article 226
High Courts05 Jan 2018
Harinder Kaushik Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0223
Constitution Of India, 1950 — Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts05 Jan 2018Dismissed
Rakesh Mehra Alias Nandu Vs State
Delhi High Court · (2018) 01 DEL CK 0222
Indian Penal Code, 1860 — Section 34, 302, 392, 397, 404Code of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106, 114
High Courts05 Jan 2018Dismissed
United India Insurance Co. Ltd Vs M/S. Gracure Pharmaceuticals Ltd. & Anr
Delhi High Court · (2018) 01 DEL CK 0221
Code Of Civil Procedure, 1908 — Section 96Limitation Act, 1963 — Section 14
High Courts05 Jan 2018Dismissed
M/S Innovative Co-Operative Urban Bank Ltd Vs Babita Aggarwal
Delhi High Court · (2018) 01 DEL CK 0220
Code Of Civil Procedure, 1908 — Section 151Indian Penal Code, 1860 — Section 120B, 406, 409, 467, 468, 471
High Courts05 Jan 2018Allowed
Fakkar Mohammed & Anr Vs Union Of India
Delhi High Court · (2018) 01 DEL CK 0219
Railway Claims Tribunal Act, 1987 — Section 23Code of Criminal Procedure, 1973 — Section 174
High Courts05 Jan 2018Disposed Of
M/S Pvr Ltd Vs P.V.R & Sons Engineers Pvt Ltd & Anr
Delhi High Court · (2018) 01 DEL CK 0218
High Courts05 Jan 2018Disposed Of
Indure Private Limited Vs Bharat Heavy Electricals Limited & Ors
Delhi High Court · (2018) 01 DEL CK 0217
High Courts05 Jan 2018Dismissed
Rajender Sharma Vs State Govt Of Nct Of Delhi & Anr
Delhi High Court · (2018) 01 DEL CK 0216
Code of Criminal Procedure, 1973 — Section 311