High Courts04 Jan 2018Dismissed
New India Assurance Co Ltd Vs Amresh & Ors
Delhi High Court · (2018) 01 DEL CK 0195
Indian Penal Code, 1860 — Section 304Employee’s Compensation Act, 1923 — Section 3, 30
COURT ARCHIVE
Delhi High Court judgments, 2018
5,462 judgments · page 270 of 274
High Courts04 Jan 2018Dismissed
Union Of India Vs Ameena Bano & Anr
Delhi High Court · (2018) 01 DEL CK 0194
High Courts04 Jan 2018Dismissed
Mukesh Kumar & Ors Vs Union Of India
Delhi High Court · (2018) 01 DEL CK 0193
Railways Act, 1989 — Section 123(c), 124A
High Courts04 Jan 2018Disposed Of
Usha Talwar Vs Chairperson Navyug School Educational Society
Delhi High Court · (2018) 01 DEL CK 0192
Letters Patent Act, 1865 — Section 10Delhi High Court Act, 1966 — Section 10
High Courts04 Jan 2018Dismissed
U.P. State Road Transport Corporation Vs Santosh Kumar Singh
Delhi High Court · (2018) 01 DEL CK 0191
High Courts04 Jan 2018Disposed Of
National Insurance Company Ltd Vs Indra Chauhan & Ors
Delhi High Court · (2018) 01 DEL CK 0190
High Courts04 Jan 2018Dismissed
Rajendra Prasad & Anr Vs Shyam Lal
Delhi High Court · (2018) 01 DEL CK 0189
Code of Criminal Procedure, 1973 — Section 340
High Courts04 Jan 2018Disposed Of
Oriental Insurance Co. Ltd Vs Usha & Ors
Delhi High Court · (2018) 01 DEL CK 0188
Motor Vehicles Act, 1988 — Section 166
High Courts04 Jan 2018Disposed Of
Ganesh Kumar & Ors Vs Chalakan & Anr
Delhi High Court · (2018) 01 DEL CK 0187
Motor Vehicles Act, 1988 — Section 166
High Courts04 Jan 2018Disposed Of
Lt. Col. Sube Singh Thukrana & Anr Vs Sajamuddin & Ors
Delhi High Court · (2018) 01 DEL CK 0186
High Courts04 Jan 2018Dismissed
Umesh Prasad Singh Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0185
Constitution Of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 2(e), 11(2)Graduate Medical Education Regulations, 1997 — Regulation 6, 6(1), 6(2), 6(3)
High Courts04 Jan 2018Disposed Of
Iffco Tokio General Insurance Co. Ltd Vs Arjun & Ors
Delhi High Court · (2018) 01 DEL CK 0184
High Courts04 Jan 2018Disposed Of
Kunal & Ors Vs Naval Public School & Anr
Delhi High Court · (2018) 01 DEL CK 0183
High Courts04 Jan 2018Disposed Of
R.K. Jain Vs Delhi Development Authority
Delhi High Court · (2018) 01 DEL CK 0182
High Courts04 Jan 2018Disposed Of
Dr. Tangula Ramakishan Rao Vs Union Of India And Anr
Delhi High Court · (2018) 01 DEL CK 0181
High Courts04 Jan 2018Disposed Of
Ranjeeta Mehra Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2018) 01 DEL CK 0180
Code of Criminal Procedure, 1973 — Section 397, 401, 482Indian Penal Code, 1860 — Section 174ANegotiable Instruments Act, 1881 — Section 138
High Courts04 Jan 2018Dismissed
Manoj Kumar Gupta Vs State Govt Of Nct Of Delhi
Delhi High Court · (2018) 01 DEL CK 0179
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 174A
High Courts04 Jan 2018Dismissed
Lokesh Khattar Vs State Of Nct Of Delhi
Delhi High Court · (2018) 01 DEL CK 0178
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 149, 308, 323, 506
High Courts04 Jan 2018Dismissed
Pankaj Verma Vs State Of Delhi & Anr
Delhi High Court · (2018) 01 DEL CK 0177
Code of Criminal Procedure, 1973 — Section 161, 227, 228, 397, 401Indian Penal Code, 1860 — Section 34, 307
High Courts04 Jan 2018Allowed
Iqbal Ahmed & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0175
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)