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Delhi High Court judgments, 2018

5,462 judgments · page 267 of 274

High Courts08 Jan 2018Dismissed

Jabbar Singh Vs State

Delhi High Court · (2018) 01 DEL CK 0145

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accused
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High Courts08 Jan 2018Dismissed

Customs Vs Juarah & Anr.

Delhi High Court · (2018) 01 DEL CK 0143

Customs Act, 1962, Section 103 - Powers to screen or X-ray bodies of suspected persons for detecting secreted goodsCode of Criminal Procedure, 1973, Section 313 - Powe
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High Courts08 Jan 2018Disposed Of

State Vs Sanjay Singh

Delhi High Court · (2018) 01 DEL CK 0139

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 498A, Section 304B - Husband or rel
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High Courts08 Jan 2018

Feroz Vs State Nct of Delhi

Delhi High Court · (2018) 01 DEL CK 0136

Indian Penal Code, 1860, Section 302, Section 34, Section 498A, Section 300 - Punishment for murder - Acts done by several persons in furtherance of c
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High Courts08 Jan 2018Allowed

SALMA & ORS Vs UNION OF INDIA

Delhi High Court · (2018) 01 DEL CK 0131

Railways Act, 1989, Section 124(3) - Extent of liabilityRailway Claims Tribunal Act, 1987, Section 23 - Appeals
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High Courts08 Jan 2018Disposed

MUKESH KUMAR Vs PARVEEN KUMAR

Delhi High Court · (2018) 01 DEL CK 0128

Code of Civil Procedure, 1908, Order 9Rule 13 -Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in th
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