High Courts20 Aug 2014
SanDisk Corporation Vs Raju A.K.A. Bilal
Delhi High Court · (2015) 215 DLT 470
Copyright Act, 1957 — Section 2(c), 2(o)
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 80 of 195
High Courts20 Aug 2014
State Vs Deep Chand
Delhi High Court · (2014) 4 JCC 2457
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Aug 2014Disposed Off
NB Sub (CLK) Kailash Singh Vs Union of India
Delhi High Court · (2014) 08 DEL CK 0317
Constitution of India, 1950 — Article 226
High Courts20 Aug 2014Dismissed
Bhagwant Singh Decd. Thr. Lrs. Vs Gurcharan Kaur
Delhi High Court · (2015) 1 AD 201 : (2015) 214 DLT 643
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, Order 41 Rule 27Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(j), 14(10)
High Courts20 Aug 2014Partly Allowed
Gatx India Pvt. Ld. Vs Arshiya Rail Infrastructure Limited
Delhi High Court · (2015) 5 AD 190 : (2015) 216 DLT 20
Arbitration and Conciliation Act, 1996 — Section 17, 36, 9, 9(ii)(b)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 38 Rule 11A, Order 38 Rule 5, Order 38 Rule 6, 47
High Courts20 Aug 2014Dismissed
Sangeeta Ashok Vs Union of India
Delhi High Court · (2014) 08 DEL CK 0300
High Courts20 Aug 2014Disposed Off
Pooran Chand Sharma Vs Union of India
Delhi High Court · (2014) 4 JCC 2306
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(3)Constitution of India, 1950 — Article 21, 22, 22(5), 226, 32Foreign Exchange Management Act, 1999 — Section 37
High Courts20 Aug 2014
Udey Kant Mishra Vs State
Delhi High Court · (2014) 4 JCC 2468
Penal Code, 1860 (IPC) — Section 201, 302, 304, 34
High Courts20 Aug 2014
Ramesh Chand Vs State
Delhi High Court · (2014) 08 DEL CK 0257
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 145, 145(2)
High Courts20 Aug 2014Dismissed
Bikash Ranjan Rout Vs State
Delhi High Court · (2014) 08 DEL CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(3), 157, 158Penal Code, 1860 (IPC) — Section 376, 376A, 376B, 376C, 376D
High Courts20 Aug 2014
Air India Ltd. Vs Union of India
Delhi High Court · (2014) 08 DEL CK 0154
Immigration (Carriers Liability) Act, 2000 — Section 3, 4, 4(2)
High Courts20 Aug 2014
Munni Devi Vs Lokesh Kumar
Delhi High Court · (2014) 08 DEL CK 0140
Penal Code, 1860 (IPC) — Section 201, 302, 328, 34, 364
High Courts20 Aug 2014
Nanak G. Sheth Vs CBI
Delhi High Court · (2014) 08 DEL CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 482Official Secrets Act, 1923 — Section 5Penal Code, 1860 (IPC) — Section 120B, 409
High Courts20 Aug 2014
Snam Electrical Pvt. Ltd. Vs Mahavir Electricals and Power Systems Controls
Delhi High Court · (2014) 08 DEL CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Aug 2014
United Distributors Incorporation Vs Union of India
Delhi High Court · AIR 2015 Delhi31 : (2015) 3 Crimes 432
Food Safety and Standards Act, 2006 — Section 23, 3(1)(z)
High Courts20 Aug 2014
Birla Sunlife Insurance Company Limited Vs Sunil Yadav
Delhi High Court · (2014) 08 DEL CK 0115
High Courts20 Aug 2014
Delhi Transport Corporation Vs Om Prakash
Delhi High Court · (2015) 2 AD 238 : (2015) 215 DLT 378
Constitution of India, 1950 — Article 226
High Courts20 Aug 2014
Pradeep Suri Vs Simmi Suri
Delhi High Court · (2014) 08 DEL CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts20 Aug 2014Dismissed
Union of India Vs S.D. Pradhan
Delhi High Court · (2014) 08 DEL CK 0063
Constitution of India, 1950 — Article 226