High Courts22 Aug 2014Dismissed
Gopal Chand Vs State
Delhi High Court · (2014) 4 JCC 2450
Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 78 of 195
High Courts22 Aug 2014Disposed Off
Yogender Choudhary Vs State (Govt. of NCT) Delhi
Delhi High Court · (2014) 08 DEL CK 0250
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 394, 397
High Courts22 Aug 2014Dismissed
Khalid Mehmood Vs State of NCT of Delhi
Delhi High Court · (2014) 4 JCC 2507
Criminal Procedure Code, 1973 (CrPC) — Section 428, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1(4), 15, 16, 2(k), 2(l)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20, 25, 3, 3(1), 3(3)
High Courts22 Aug 2014Dismissed
G.D. Goenka Private Limited Vs Standard Chartered Bank
Delhi High Court · (2014) 08 DEL CK 0184
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 21, 151Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(25), 22, 22(2)(b)
High Courts22 Aug 2014
Commissioner of Income Tax VI Vs Climate System Pvt. Ltd.
Delhi High Court · (2014) 08 DEL CK 0183
Income Tax Act, 1961 — Section 143, 143(3), 145(1), 263, 28
High Courts22 Aug 2014
Khalid Vs State Sajid Khan Vs State NCT of Delhi
Delhi High Court · (2014) 08 DEL CK 0138
Penal Code, 1860 (IPC) — Section 302, 307, 308, 34
High Courts22 Aug 2014Dismissed
Dayawati Vs Dalip Kumar
Delhi High Court · (2014) 08 DEL CK 0060
Constitution of India, 1950 — Article 227Provincial Small Cause Courts Act, 1887 — Section 15, 23
High Courts22 Aug 2014Dismissed
Mittar Sain Vs Rajesh Kumar
Delhi High Court · (2014) 08 DEL CK 0051
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts22 Aug 2014Dismissed
Nirmala Devi Vs UOI
Delhi High Court · (2014) 08 DEL CK 0047
Constitution of India, 1950 — Article 15(3), 21, 21A
High Courts22 Aug 2014
JRD Stock Brokers (P) Ltd. Vs Commissioner of Income Tax-II
Delhi High Court · (2014) 08 DEL CK 0028
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Income Tax Act, 1961 — Section 132, 143(3), 154, 154(1A), 158BFA(2)
High Courts22 Aug 2014Dismissed
USO International Centre Vs Gobind Gidwani
Delhi High Court · (2014) 08 DEL CK 0025
Industrial Disputes Act, 1947 — Section 2(a), 2(j), 2(k)
High Courts21 Aug 2014
Ashok Khanna Vs B.E. Billiomoria & Company Ltd.
Delhi High Court · (2014) 08 DEL CK 0341
Arbitration and Conciliation Act, 1996 - Section 11 11(6) 11(6) 2(b) 7Companies Act, 1956 - Section 433(e) 434
High Courts21 Aug 2014Disposed Off
Directorate of Revenue Intelligence Vs Anil Chanana
Delhi High Court · (2014) 4 JCC 2577
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 108, 132, 135(1)(a), 137(3)Penal Code, 1860 (IPC) — Section 323
High Courts21 Aug 2014Dismissed
Pyare Lal Vs State (Govt. of NCT) Delhi
Delhi High Court · (2014) 08 DEL CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 106, 114, 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 392
High Courts21 Aug 2014Allowed
Council for Advancement of People''s Action and Rural Technology (capart) Vs Arun Shah
Delhi High Court · (2014) 08 DEL CK 0279
Constitution of India, 1950 — Article 226
High Courts21 Aug 2014
Alpha Future Airport Retail P. Ltd. Vs C.C., Air Cargo (Export)
Delhi High Court · (2014) 309 ELT 465
Customs Act, 1962 — Section 58
High Courts21 Aug 2014Dismissed
Kamal Sharma Vs National Council of Educational Research and Training
Delhi High Court · (2014) 08 DEL CK 0260
High Courts21 Aug 2014Allowed
Chanderkant Verma Vs State Shakun Grover Vs Central Bureau of Investigation
Delhi High Court · (2014) 4 JCC 2411
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437AEvidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 120-B, 417, 467, 471, 511