High Courts21 Aug 2014Allowed
Spacelabs Medical Inc. Vs Alpha and Omega Diagnostics (india) Ltd.
Delhi High Court · (2015) 214 DLT 397
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 79 of 195
High Courts21 Aug 2014Dismissed
Abdul Kalam Vs State
Delhi High Court · (2014) 08 DEL CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 106, 118Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 2014Allowed
Adarsh Pal Singh Vs Union of India
Delhi High Court · (2014) 4 JCC 2377
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 8(f)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 104, 108, 111, 132, 135
High Courts21 Aug 2014
Montreaux Resorts P. Ltd. Vs Sonia Khosla
Delhi High Court · (2014) 08 DEL CK 0156
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts21 Aug 2014
U. P. Rajya Vidyut Utpadan Nigam Ltd. Vs Union of India
Delhi High Court · (2014) 08 DEL CK 0153
High Courts21 Aug 2014Dismissed
Ramesh Chand Agarwal Vs Munshi Lal
Delhi High Court · (2014) 08 DEL CK 0143
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25-B
High Courts21 Aug 2014Dismissed
Anil Singh Vs Narender Singh
Delhi High Court · (2014) 08 DEL CK 0107
Hindu Marriage Act, 1955 — Section 10, 13(1)(i-a), 13(1)(i-b)
High Courts21 Aug 2014Dismissed
Praveen Vs State
Delhi High Court · (2014) 08 DEL CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 34, 364A
High Courts21 Aug 2014Allowed
K. K. Verma Vs Shaukat Khan
Delhi High Court · (2014) 08 DEL CK 0064
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Aug 2014Allowed
MCD Vs S.C. Aggarwal
Delhi High Court · (2014) 08 DEL CK 0053
Constitution of India, 1950 — Article 226
High Courts21 Aug 2014Allowed
Nanak Chand Vs Delhi Development Authority
Delhi High Court · (2014) 08 DEL CK 0052
High Courts21 Aug 2014
Ishwar Chand Gupta Vs Yudhister Gupta
Delhi High Court · (2015) 214 DLT 489
Constitution of India, 1950 — Article 227
High Courts21 Aug 2014Dismissed
Harcharan Singh Sethi Vs Darbari Lal Batla
Delhi High Court · (2014) 08 DEL CK 0040
Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15, 15(1), 15(7)
High Courts21 Aug 2014Allowed
The Chairman Cum Chief Managing Director (CMD) Vs Chandresh Kumar Tripathi
Delhi High Court · (2014) 08 DEL CK 0013
High Courts21 Aug 2014Allowed
Joginder Singh Vs State
Delhi High Court · (2014) 08 DEL CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 288, 304A, 307, 34
High Courts21 Aug 2014Dismissed
New India Assurance Co. Ltd. Vs Shehzadi Yasmeen
Delhi High Court · (2014) 08 DEL CK 0003
Motor Vehicles Act, 1988 — Section 140, 140(1), 163A, 163-A, 166Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 2014Dismissed
Bhola Adivashi Vs State
Delhi High Court · (2014) 08 DEL CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 323, 328, 376, 506
High Courts21 Aug 2014Dismissed
State (NCT of Delhi) Vs Munna Singh
Delhi High Court · (2014) 08 DEL CK 0001
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304