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Delhi High Court judgments, 2014

3,895 judgments · page 74 of 195

High Courts28 Aug 2014Dismissed

Ganesh Kumar Vs State

Delhi High Court · (2014) 08 DEL CK 0181

Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(5), 161, 162, 313Evidence Act, 1872 — Section 106, 114, 27, 9Penal Code, 1860 (IPC) — Section 201, 302, 365, 392, 419
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High Courts28 Aug 2014

Department of Customs Vs Joginder Pal Jain

Delhi High Court · (2015) 316 ELT 61 : (2014) 4 JCC 2747 : (2014) 4 JCC 2426 : (2014) 4 RCR(Criminal) 140

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Customs Act, 1962 — Section 108, 110, 114, 132, 135(1)(a)Penal Code, 1860 (IPC) — Section 120-A, 34
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High Courts27 Aug 2014Dismissed

Lalit Kala Akademi Vs Svapn Constructions

Delhi High Court · (2015) 215 DLT 652

Arbitration and Conciliation Act, 1996 — Section 31(5), 34, 34(3)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3Limitation Act, 1963 — Section 14, 29(2), 5
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High Courts27 Aug 2014Allowed

Naveen Vs The State

Delhi High Court · (2015) 214 DLT 417 : (2014) 3 DMC 861 : (2014) 145 DRJ 91

Evidence Act, 1872 — Section 106, 113BPenal Code, 1860 (IPC) — Section 304B, 406, 498A
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High Courts27 Aug 2014Disposed Off

Harish Aggarwal Vs State NCT of Delhi

Delhi High Court · (2014) 4 JCC 2758

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 428Dowry Prohibition Act, 1961 — Section 2, 3, 3(2), 4Penal Code, 1860 (IPC) — Section 376, 406
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