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Delhi High Court judgments, 2014

3,895 judgments · page 72 of 195

High Courts02 Sept 2014Allowed

Santosh Mittal Vs Sudha Dayal

Delhi High Court · (2014) 4 JCC 201

Criminal Procedure Code, 1973 (CrPC) — Section 145(3), 251, 313, 372, 372Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 139, 142, 145(2)
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High Courts02 Sept 2014Dismissed

Rima Gulshan Vs State of NCT of Delhi

Delhi High Court · (2014) 09 DEL CK 0152

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 190, 200Penal Code, 1860 (IPC) — Section 120B, 380, 453, 454, 506
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High Courts02 Sept 2014Dismissed

Nitin Vs State

Delhi High Court · (2014) 09 DEL CK 0092

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 311, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
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High Courts02 Sept 2014Dismissed

Gopal Krishan Aggarwal Vs State

Delhi High Court · (2014) 09 DEL CK 0069

Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437(1)(i)
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High Courts01 Sept 2014Dismissed

Harsh Grover Vs H. S. Bajaj

Delhi High Court · (2014) 09 DEL CK 0333

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 13, 151, 153Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 27, 38
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High Courts01 Sept 2014Dismissed

Bharat Heavy Electricals Ltd. Vs Silor Associates S.A.

Delhi High Court · (2014) 3 ARBLR 522 : (2014) 145 DRJ 142 : (2014) 176 PLR 1

Arbitration and Conciliation Act, 1996 — Section 18, 27, 34Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14, Order 11 Rule 21
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High Courts01 Sept 2014Dismissed

State Vs Patrick

Delhi High Court · (2014) 4 JCC(Narcotics) 177 : (2014) 4 RCR(Criminal) 544

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 45Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(b), 21(c), 29, 50, 67
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