High Courts04 Sept 2014Allowed
In Re: RPS Vikas Casting Private Limited
Delhi High Court · (2014) 09 DEL CK 0322
Companies Act, 1956 — Section 235, 236, 237, 238, 239
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 70 of 195
High Courts04 Sept 2014Disposed Off
Achchey Lal Yadav Vs State
Delhi High Court · (2014) 09 DEL CK 0301
Criminal Procedure Code, 1973 (CrPC) — Section 386Evidence Act, 1872 — Section 65, 65A, 65B
High Courts04 Sept 2014
Vinod Kumar Vs The State
Delhi High Court · (2014) 3 JCC 2176
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420, 467
High Courts04 Sept 2014Dismissed
Cement Corporation of India Ltd. Vs Life Insurance Corporation of India Ltd.
Delhi High Court · (2014) 145 DRJ 148 : (2015) 1 RCR(Civil) 201
High Courts04 Sept 2014
K.P.S. Raghuvanshi Vs Union of India
Delhi High Court · (2014) 09 DEL CK 0253
Coast Guard Act, 1978 — Section 123(1)Constitution of India, 1950 — Article 226
High Courts04 Sept 2014Dismissed
Anwar Ul Haque Vs State NCT of Delhi
Delhi High Court · (2014) 4 JCC 2543
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(2)(f), 377
High Courts04 Sept 2014Disposed Off
Timberland Company Vs Rohit Bajaj
Delhi High Court · (2015) 61 PTC 603
High Courts04 Sept 2014
D.T.C. Vs Prem Singh
Delhi High Court · (2014) 143 FLR 729 : (2014) 4 LLJ 231 : (2014) LLR 1250
Consumer Protection Act, 1986 — Section 17Industrial Disputes Act, 1947 — Section 17(b), 17B
High Courts04 Sept 2014Disposed Off
Sunil Vs State NCT of Delhi
Delhi High Court · (2014) 09 DEL CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 452, 506-II
High Courts04 Sept 2014Dismissed
Dhananajay Kumar Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2014) 09 DEL CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106
High Courts04 Sept 2014Disposed Off
Ajay Tiwari Vs State (NCT of Delhi)
Delhi High Court · (2014) 09 DEL CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315, 357Evidence Act, 1872 — Section 114, 114(a), 134Penal Code, 1860 (IPC) — Section 328, 379, 392, 394, 411
High Courts04 Sept 2014
Commissioner of Income Tax Vs Anant Overseas P. Ltd.
Delhi High Court · (2014) 09 DEL CK 0065
Income Tax Act, 1961 — Section 153C, 271(1), 271(1)(c)
High Courts04 Sept 2014Allowed
Indian Council of Agricultural Research Vs Yog Raj Singh
Delhi High Court · (2014) 09 DEL CK 0035
Constitution of India, 1950 — Article 14, 16, 226
High Courts03 Sept 2014
The New India Insurance Co. Ltd. Vs Om Prakash and Others
Delhi High Court · (2014) 09 DEL CK 0462
Motor Vehicles Act, 1988 - Section 158(6)Penal Code, 1860 (IPC) - Section 279 304-A
High Courts03 Sept 2014
Harsh Vardhan Nayyar Vs Shanti Mathur and Others
Delhi High Court · (2015) 215 DLT 365
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts03 Sept 2014
Nirmala Jain Vs G.S. Batra
Delhi High Court · (2015) 215 DLT 490
Contempt of Courts Act, 1971 — Section 20Limitation Act, 1963 — Section 9
High Courts03 Sept 2014
Kamlesh and Others Vs State
Delhi High Court · (2015) 1 DMC 419
Criminal Procedure Code, 1973 (CrPC) — Section 125, 164, 438, 482Penal Code, 1860 (IPC) — Section 34, 342, 376, 406, 498-A
High Courts03 Sept 2014
Union of India Vs Jitender Kumar
Delhi High Court · (2014) 09 DEL CK 0306
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Limitation Act, 1963 — Section 10, 10, 11, 12, 13Payment of Gratuity Act, 1972 — Section 7, 7(7)
High Courts03 Sept 2014Dismissed
The Bhajanpura Cooperative Urban Thrift and Credit Society Ltd. Vs Sushil Kumar
Delhi High Court · (2014) 09 DEL CK 0303
Criminal Procedure Code, 1973 (CrPC) — Section 2(wa), 2(y), 200, 29, 372Dowry Prohibition Act, 1961 — Section 3, 4Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts03 Sept 2014
Kamlesh Vs State
Delhi High Court · (2014) 4 Crimes 413
Criminal Procedure Code, 1973 (CrPC) — Section 125, 164, 438, 482Penal Code, 1860 (IPC) — Section 34, 342, 376, 406, 498A