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Delhi High Court judgments, 2014

3,895 judgments · page 68 of 195

High Courts08 Sept 2014

Vashishta Gakhar Vs Sanjay Chawla

Delhi High Court · (2014) 09 DEL CK 0463

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(4), Order 37 Rule 37Evidence Act, 1872 — Section 91Negotiable Instruments Act, 1881 (NI) — Section 138, 142
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High Courts08 Sept 2014Dismissed

Randhir Jain Vs Veena Rani

Delhi High Court · (2014) 09 DEL CK 0330

Civil Procedure Code, 1908 (CPC) — Section 115Judges (Protection) Act, 1985 — Section 3, 3(1), 3(2), 4Judicial Officers Protection Act, 1850 — Section 1
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High Courts08 Sept 2014

State Vs Bhuvnesh Chaturvedi

Delhi High Court · (2014) 09 DEL CK 0264

Criminal Procedure Code, 1973 (CrPC) — Section 160, 439(2), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
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High Courts08 Sept 2014Allowed

Anil Kumar Vs The State

Delhi High Court · (2014) 09 DEL CK 0146

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 336, 338, 34
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High Courts08 Sept 2014Disposed Off

State Vs Intezar

Delhi High Court · (2014) 09 DEL CK 0075

Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(3), 357A, 360Penal Code, 1860 (IPC) — Section 279, 304AProbation of Offenders Act, 1958 — Section 4
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