High Courts10 Sept 2014
Commissioner of Income Tax Vs Achila Sabharwal
Delhi High Court · (2015) 279 CTR 305 : (2015) 371 ITR 219
Income Tax Act, 1961 — Section 260A, 32, 32(1)
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 67 of 195
High Courts10 Sept 2014Dismissed
Rakesh Kumar Vs Central Bureau of Investigation
Delhi High Court · (2014) 09 DEL CK 0062
Constitution of India, 1950 — Article 227, 77(1)Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts10 Sept 2014
Kamal Bali Vs State
Delhi High Court · (2014) 09 DEL CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13(ia)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts10 Sept 2014
The New India Assurance Co. Ltd. Vs Krishna Industries
Delhi High Court · (2014) 09 DEL CK 0046
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3Limitation Act, 1963 — Section 29(2), 5
High Courts10 Sept 2014Disposed Off
Royal Star Trading Company Vs IFCI Limited
Delhi High Court · (2014) 09 DEL CK 0036
Penal Code, 1860 (IPC) — Section 379, 454, 457Sales of Goods Act, 1930 — Section 19, 19(1), 2(7), 20, 21Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)
High Courts10 Sept 2014Allowed
Union Public Service Commission Vs B.S. Negi
Delhi High Court · (2014) 09 DEL CK 0031
Constitution of India, 1950 — Article 226
High Courts10 Sept 2014Dismissed
United Insurance Co. Ltd. Vs Manish Kumar Gupta
Delhi High Court · (2014) 09 DEL CK 0008
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3Limitation Act, 1963 — Section 29(2), 5
High Courts09 Sept 2014
Commissioner of Income Tax Vs Subhash Chand Rastogi
Delhi High Court · (2014) 09 DEL CK 0342
Income Tax Act, 1961 — Section 80HHC, 80HHC(2)(b)(ii)
High Courts09 Sept 2014Allowed
Delhi Development Authority Vs S.P. Singh
Delhi High Court · (2014) 09 DEL CK 0329
High Courts09 Sept 2014Dismissed
Razia Begum Vs Delhi Development Authority
Delhi High Court · (2015) 2 AD 159 : (2015) 215 DLT 290
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 12 Rule 6, Order 6 Rule 12, Order 6 Rule 2, Order 6 Rule 2(1)Limitation Act, 1963 — Section 10, 11, 12, 13, 14Right to Information Act, 2005 — Section 19
High Courts09 Sept 2014Dismissed
Ex-SWR Girdhari Lal Yadav Vs Union of India
Delhi High Court · (2014) 09 DEL CK 0323
Army Act, 1950 — Section 115(2), 164, 36(b), 36(d)Constitution of India, 1950 — Article 226, 227
High Courts09 Sept 2014
Shyam Sunder Wadhawan Vs Vivek Arya
Delhi High Court · (2015) 1 AD 253 : (2015) 214 DLT 616 : (2015) 1 RCR(Rent) 225
Contempt of Courts Act, 1971 — Section 11, 12Delhi Rent Control Act, 1958 — Section 14, 14(1)(a), 14(1)(e), 14A, 14BGeneral Clauses Act, 1897 — Section 27
High Courts09 Sept 2014Allowed
In Re: Shubh Sponge Iron Private Limited
Delhi High Court · (2014) 09 DEL CK 0243
Companies Act, 1956 — Section 235, 236, 237, 238, 239Income Tax Act, 1961 — Section 72A, 72-A
High Courts09 Sept 2014Allowed
In Re: World One Solutions Private Limited
Delhi High Court · (2014) 09 DEL CK 0230
Companies Act, 1956 — Section 235, 236, 237, 238, 239Income Tax Act, 1961 — Section 2(19AA), 2(1B)
High Courts09 Sept 2014
Directorate of Revenue Intelligence Vs Anselen Lyke Nwosu
Delhi High Court · (2014) 3 JCC(Narcotics) 171
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 25(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 67, 79, 80
High Courts09 Sept 2014Dismissed
Arghya Kumar Nath Vs D.S. Rawat
Delhi High Court · (2014) 09 DEL CK 0095
Constitution of India, 1950 — Article 226, 329(b)Representation of the People Act, 1951 — Section 31
High Courts09 Sept 2014Dismissed
Chahat Ram Verma Vs Unitech Ltd.
Delhi High Court · (2014) 09 DEL CK 0085
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts09 Sept 2014Dismissed
Directorate of Revenue Intelligence Vs Mike Chimezie
Delhi High Court · (2014) 3 JCC 173
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 25(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 67, 79, 80