High Courts27 Aug 2014
Mantola Co-Operative Thrift and Credit Society Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2014) 08 DEL CK 0096
Income Tax Act, 1961 — Section 11, 12, 13, 2, 2(24)
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 75 of 195
High Courts27 Aug 2014
Basanti Vs State
Delhi High Court · (2014) 3 JCC 2069
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 109, 376DProtection of Children From Sexual Offences Act, 2012 — Section 6
High Courts27 Aug 2014Partly Allowed
Lalit Kumar Modi Vs Union of India
Delhi High Court · (2015) 213 DLT 504
Civil Procedure Code, 1908 (CPC) — Section 30, 32Constitution of India, 1950 — Article 19(1)(a), 19(1)(g), 19(2), 19(6)Criminal Procedure Code, 1973 (CrPC) — Section 188, 345, 346
High Courts27 Aug 2014
Nanika Intrnational Vs Praveen Gupta and Associates
Delhi High Court · (2014) 08 DEL CK 0058
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 2(1)(h), 29(1), 29(2)
High Courts26 Aug 2014
Dharam Pal Kadam Vs Jagdish Chander Suneja and Others
Delhi High Court · (2015) 217 DLT 633
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts26 Aug 2014
Commissioner Vs T. G. Buildwell Pvt.Ltd.
Delhi High Court · (2014) 08 DEL CK 0321
Income Tax Act, 1961 — Section 260A
High Courts26 Aug 2014
Kritender Sharma Vs State
Delhi High Court · (2015) 1 JCC 24
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 315, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts26 Aug 2014Dismissed
Narender Singh Vs State NCT of Delhi
Delhi High Court · (2014) 145 DRJ 81
Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(5), 161, 313Evidence Act, 1872 — Section 106, 114, 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 365
High Courts26 Aug 2014Dismissed
South Delhi Municipal Corporation Vs Radhey Shyam
Delhi High Court · (2014) 4 ARBLR 524
Arbitration and Conciliation Act, 1996 — Section 31(7)(b), 34, 37(1)(b)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2, Order 24 Rule 1, Order 24 Rule 24, Order 24 Rule 4Constitution of India, 1950 — Article 227
High Courts26 Aug 2014Dismissed
Hardeep Kaur Vs Deepansh Malhotra
Delhi High Court · (2014) 08 DEL CK 0208
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 14 Rule 5
High Courts26 Aug 2014Dismissed
All India Students Association Vs The Chief Election Officer
Delhi High Court · (2014) 08 DEL CK 0203
Constitution of India, 1950 — Article 226, 329(b)
High Courts26 Aug 2014
The Commissioner of Income Tax-II Vs M.G. Share and Stock Pvt. Ltd.
Delhi High Court · (2014) 08 DEL CK 0201
High Courts26 Aug 2014
Santosh Rani Vs Union of India
Delhi High Court · (2014) 145 DRJ 115
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Aug 2014
Deepak Vs The State
Delhi High Court · (2014) 3 JCC 2266
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Aug 2014Dismissed
Surinder Kumar Sharma Vs Punjab National Bank
Delhi High Court · (2014) 08 DEL CK 0135
High Courts26 Aug 2014
Bhaichung Bhutia Vs Soumik Dutta
Delhi High Court · (2015) 2 AD 455 : (2015) 215 DLT 415
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 151Constitution of India, 1950 — Article 129, 141, 142(2), 19(1), 19(1)
High Courts26 Aug 2014
Rahul Vs State of Delhi State Vs Ravi Kumar
Delhi High Court · (2015) 214 DLT 179 : (2014) 3 JCC 2195
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 114, 27, 8Penal Code, 1860 (IPC) — Section 201, 302, 303, 34, 363
High Courts26 Aug 2014Dismissed
All India Panchayat Parishad Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 08 DEL CK 0067
High Courts26 Aug 2014Disposed off
Kingfisher Airlines Ltd. Vs Ministry of Civil Aviation
Delhi High Court · (2015) 131 SCL 527
Companies Act, 2013 - Section 41