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Delhi High Court judgments, 2014

3,895 judgments · page 116 of 195

High Courts20 May 2014Dismissed

Davinder Kumar Vs Ram Kaur

Delhi High Court · (2014) 2 RCR(Rent) 153

Civil Procedure Code, 1908 (CPC) — Section 100Delhi Rent Control Act, 1958 — Section 14(1)(a)
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High Courts20 May 2014Disposed Off

Asif Vs State

Delhi High Court · (2014) 05 DEL CK 0055

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 428Evidence Act, 1872 — Section 27
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High Courts19 May 2014

Syndicate Bank Vs Hindalco Industries Ltd.

Delhi High Court · (2014) 144 DRJ 243

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 22(1), 5
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High Courts19 May 2014Allowed

Amarjit Sharma Vs DDA

Delhi High Court · (2014) 6 AD 126 : (2015) 213 DLT 229

Delhi Development Act, 1957 — Section 43, 43(d)(i), 44
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High Courts19 May 2014Disposed Off

Shamim Vs State

Delhi High Court · (2014) 05 DEL CK 0331

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 392
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High Courts19 May 2014Allowed

Dinesh Vs State

Delhi High Court · (2014) 211 DLT 121

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27, 3, 30, 8Penal Code, 1860 (IPC) — Section 302, 34
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