High Courts21 May 2014
Zamrudpur Welfare Association Vs South Delhi Municipal Corporation and Others
Delhi High Court · (2014) 05 DEL CK 0311
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 115 of 195
High Courts21 May 2014
Controls and Switchgear Contactors Limited Vs Deputy Commissioner of Income Tax, New Delhi
Delhi High Court · (2014) 269 CTR 44 : (2014) 211 DLT 113 : (2014) 365 ITR 312
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 115O, 254(2), 36(1)(ii)
High Courts21 May 2014
Harvinder Singh Vs State
Delhi High Court · (2014) 3 JCC(NI) 121
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts21 May 2014
Commissioner of Income Tax-VI Vs Worldwide Township Projects Ltd.
Delhi High Court · (2014) 269 CTR 444 : (2014) 3 ITR 433
Banking Regulation Act, 1949 — Section 51Companies Act, 1956 — Section 617Income Tax Act, 1961 — Section 260A, 269SS, 269T, 271(1)(a), 271(1)(c)
High Courts21 May 2014Allowed
DDA Vs Sheri Roshan Lal Chopra
Delhi High Court · (2014) 210 DLT 558 : (2014) 144 DRJ 27
Civil Procedure Code, 1908 (CPC) — Section 100, 11Delhi Development Act, 1957 — Section 53-BGovernment Grants Act, 1895 — Section 2, 3
High Courts21 May 2014
Commissioner of Income Tax Vs High Tech Engineers
Delhi High Court · (2014) 05 DEL CK 0159
Income Tax Act, 1961 — Section 143(2), 144, 148, 80HHC
High Courts21 May 2014Allowed
Ajay Sharma Vs State of Delhi
Delhi High Court · (2014) 05 DEL CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376, 498A
High Courts21 May 2014Disposed Off
Trimex International FZE, Dubai Vs Jayswals NECO Ltd.
Delhi High Court · (2014) 2 ARBLR 547 : (2014) 210 DLT 566
Arbitration and Conciliation Act, 1996 — Section 28(3), 30, 31(3), 34, 34(2)(b)Contract Act, 1872 — Section 40, 41, 43Sales of Goods Act, 1930 — Section 19, 4, 40, 59
High Courts21 May 2014Allowed
Jawahar Singh Tomar Vs Director of Education
Delhi High Court · (2014) 211 DLT 377
Constitution of India, 1950 — Article 226
High Courts20 May 2014Dismissed
Bidhan Chand Biswas (Since Deceased) Through Lrs. Vs Prakash Chand Bansal & Ors
Delhi High Court · (2014) 05 DEL CK 0388
Code Of Civil Procedure, 1908 — Section 100Transfer Of Property Act, 1882 — Section 48, 53A, 54Indian Contract Act, 1872 — Section 202
High Courts20 May 2014
Syed Mohd. Jawed Alam Vs The General Manager Northern Railways and Others
Delhi High Court · (2014) 05 DEL CK 0368
High Courts20 May 2014
Delhi Urban Shelter Improvement Board Vs Noordin and Others
Delhi High Court · (2014) 05 DEL CK 0351
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts20 May 2014
Swaraj Suri Vs Commissioner of Police and Others
Delhi High Court · (2015) 217 DLT 34
High Courts20 May 2014
M/s. Housing Development Finance Corporation Ltd. Vs Vikas Garg
Delhi High Court · (2014) 05 DEL CK 0327
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 15 Rule 15, Order 37 Rule 3, Order 37 Rule 37, Order 37 Rule 37Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 May 2014Dismissed
Saint Soldier Modern Senior Secondary School Vs Regional Provident Fund Commissioner
Delhi High Court · (2014) 211 DLT 6 : (2014) 142 FLR 730 : (2014) 3 LLJ 308 : (2014) LLR 712
Central Sales Tax Act, 1956 — Section 10Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 3, 7(7), 7A, 7BLimitation Act, 1963 — Section 14, 14(2), 5
High Courts20 May 2014Dismissed
Pawan Kumar Kohli Vs Suesh Kumar Kohli and Another
Delhi High Court · (2014) 05 DEL CK 0308
Penal Code, 1860 (IPC) — Section 499, 500
High Courts20 May 2014Disposed Off
Rajeev Kumar and Another Vs Microsoft Corporation and Another
Delhi High Court · (2014) 59 PTC 195
High Courts20 May 2014Dismissed
Pankjani Swain Vs State
Delhi High Court · (2014) 05 DEL CK 0283
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 173, 190Penal Code, 1860 (IPC) — Section 323, 34, 380, 392, 394
High Courts20 May 2014Disposed Off
CTCI Overseas Corporation Ltd. Vs Director of Income Tax-I, International Taxation
Delhi High Court · (2014) 366 ITR 33 : (2014) 224 TAXMAN 207