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Delhi High Court judgments, 2014

3,895 judgments · page 118 of 195

High Courts16 May 2014Dismissed

Shishir Kumar @ Chunnu Vs State

Delhi High Court · (2014) 05 DEL CK 0295

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 374(2)Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 120B, 34, 364A, 420
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High Courts16 May 2014Allowed

Pankaj Vs State

Delhi High Court · (2014) 3 JCC 1535

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 361, 363, 366
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High Courts16 May 2014Disposed Off

Jagmohan Vs State

Delhi High Court · (2014) 6 AD 47 : (2015) 217 DLT 291

Criminal Procedure Code, 1973 (CrPC) — Section 164, 428Penal Code, 1860 (IPC) — Section 307, 325, 367, 377
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High Courts16 May 2014Allowed

Mahavir Kumar and Others Vs State

Delhi High Court · (2014) 3 DMC 21

Criminal Procedure Code, 1973 (CrPC) — Section 161, 221(1)Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A, 113B, 4
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High Courts16 May 2014Dismissed

State Vs Habib

Delhi High Court · (2014) CriLJ 4286 : (2014) 211 DLT 138

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 378(3), 482Evidence Act, 1872 — Section 118Limitation Act, 1963 — Section 5
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