High Courts29 May 2014
Dinesh Chadha Vs Hotel Queen Road Pvt. Ltd.
Delhi High Court · (2014) 3 ILR 1954
Contract Act, 1872 - Section 24, 73 — Specific Relief Act, 1963 - Section 14
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 110 of 195
High Courts29 May 2014Disposed Off
Multi Screen Media Pvt. Ltd. Vs Abhi Cable Network
Delhi High Court · (2014) 05 DEL CK 0333
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8A, 151Copyright Act, 1957 — Section 37
High Courts29 May 2014Dismissed
Meenakshi College of Pharmacy and Research Centre Vs All India Council for Technical Education
Delhi High Court · (2014) 211 DLT 422
All India Council for Technical Education Act, 1987 — Section 10, 10(k), 11, 11(3), 2(h)Constitution of India, 1950 — Article 14, 19, 226National Council for Teacher Education Act, 1993 — Section 13, 17
High Courts29 May 2014Allowed
S.K. Jain Vs Union of India and Another
Delhi High Court · (2015) 213 DLT 449 : (2014) 3 JCC 1652
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 167(1), 167(2), 273Customs Act, 1962 — Section 104
High Courts29 May 2014Dismissed
Trans Asia Industries Exposition Pvt. Ltd. Vs Iqubal Chand Malhotra
Delhi High Court · (2014) 05 DEL CK 0284
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10
High Courts29 May 2014
B.S. Rana Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2014) 05 DEL CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 190, 200, 202
High Courts29 May 2014
Delhi Transport Corporation Vs Delhi Administration and Others Karambir Vs Presiding Officer, Labour Court No. 1 and Others
Delhi High Court · (2014) 3 LLJ 705
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 25-F, 25-FFF, 25-GPenal Code, 1860 (IPC) — Section 279, 337
High Courts29 May 2014
M/s. GM Modular Pvt. Ltd. Vs M/s. Havells India Ltd.
Delhi High Court · (2014) 59 PTC 628
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 149, 151Trade Marks Act, 1999 — Section 2(1)(zg)
High Courts29 May 2014Partly Allowed
ANG Auto Ltd. (Formerly ANG Exports Ltd.) and Another Vs UOI and Others
Delhi High Court · (2014) 05 DEL CK 0136
Income Tax Act, 1961 — Section 147, 148, 28, 80HHC, 80HHC(3)(c)
High Courts29 May 2014Dismissed
Sharad Tiwari and Another Vs The Mother Dairy Limited and Another
Delhi High Court · (2014) 05 DEL CK 0131
Constitution of India, 1950 — Article 226
High Courts29 May 2014Partly Allowed
Pawan Kumar Jain Vs UOI and Others
Delhi High Court · (2014) 05 DEL CK 0046
Income Tax Act, 1961 — Section 143(3), 147, 148, 156, 28
High Courts29 May 2014
Cisco Technology, Inc. Vs Santosh Tantia
Delhi High Court · (2014) 59 PTC 356
Companies Act, 1956 — Section 20, 22, 22(5)Trade Marks Act, 1999 — Section 11(6), 11(9)(i), 2(1)(zg), 2(4)(c), 2(m)
High Courts28 May 2014Disposed Off
Vikas Narang Vs Assistant Collector, Grade-II
Delhi High Court · (2017) 347 ELT 17
High Courts28 May 2014
Raj Khanna Vs Mira Chawla
Delhi High Court · (2014) 6 AD 336 : (2014) 144 DRJ 266 : (2014) 2 RCR(Rent) 327
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Court Fees Act, 1870 — Section 7(xi)(cc)Delhi Rent Control Act, 1958 — Section 2(1), 2(1)(iii), 50, 6(A), 6A
High Courts28 May 2014Dismissed
Hardayal Singh Vs State
Delhi High Court · (2014) 5 AD 673
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 439, 82Penal Code, 1860 (IPC) — Section 120B, 134, 147, 148, 149
High Courts28 May 2014Disposed Off
Tinkoo Vs State
Delhi High Court · (2014) 3 JCC 1608
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 320, 324, 326
High Courts28 May 2014Dismissed
Amit Vs State (Govt. of NCT of Delhi) Shishpal @ Shishu Vs The State (NCT of Delhi)
Delhi High Court · (2014) 05 DEL CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428
High Courts28 May 2014Disposed Off
Royal Sundram Alliance Insurance Co. Ltd. Vs Vimla Devi
Delhi High Court · (2014) 3 ILR 1946
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 47, 114Penal Code, 1860 (IPC) — Section 279, 304-A, 337
High Courts28 May 2014Disposed Off
Mukesh Vs State
Delhi High Court · (2014) 6 AD 205
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 307, 325
High Courts28 May 2014Dismissed
Asif @ Shabbu Vs State
Delhi High Court · (2014) 05 DEL CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428, 52, 57Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 392, 397