COURT ARCHIVE

Delhi High Court judgments, 2014

3,895 judgments · page 112 of 195

High Courts27 May 2014

Aninul Khan Vs Commissioner of Customs

Delhi High Court · (2014) 309 ELT 601

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High Courts27 May 2014Dismissed

Sh. D.N. Singhal and Others Vs Sh. Kishan Kumar (Decd.) through his L.Rs. and Others

Delhi High Court · (2014) 212 DLT 525 : (2014) 2 RCR(Rent) 155

Civil Procedure Code, 1908 (CPC) — Section 100Delhi Rent Control Act, 1958 — Section 2(1), 2(1)(iii), 3Easements Act, 1882 — Section 52

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High Courts27 May 2014

Shree Cement Limited and Another Vs Competition Commission of India and Another

Delhi High Court · (2014) 122 CLA 22 : (2014) 210 DLT 605 : (2014) 126 SCL 275

Competition Act, 2002 — Section 18, 26(1), 3, 4, 53TConstitution of India, 1950 — Article 133, 133(1)(c), 226, 227, 32General Clauses Act, 1897 — Section 6

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High Courts27 May 2014Dismissed

Parvinder Singh Sawhney Vs The Talagang Group Housing Cooperative Society and Others

Delhi High Court · (2014) 05 DEL CK 0066

Delhi Co-operative Societies Act, 2003 — Section 112

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High Courts27 May 2014Disposed Off

Pradeep Kumar Vs The State (NCT of Delhi)

Delhi High Court · (2014) 05 DEL CK 0065

Penal Code, 1860 (IPC) — Section 304, 325, 341, 452

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High Courts27 May 2014Partly Allowed

GPT Infraprojects Limited and Another Vs Union of India and Others

Delhi High Court · (2014) 211 DLT 59

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High Courts27 May 2014

Krishan Kumar Aggarwal Vs National Manufacturing Corp. and Others

Delhi High Court · (2014) 05 DEL CK 0026

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 100, 103

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High Courts27 May 2014

Suresh Kumar Vs UOI

Delhi High Court · (2014) 143 DRJ 563

Constitution of India, 1950 — Article 226

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High Courts27 May 2014Allowed

Ram Gopal Sharma and Others Vs North Delhi Municipal Corporation and Others

Delhi High Court · (2014) 05 DEL CK 0015

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High Courts26 May 2014

Shiv Narayan Vs Department of Personnel and Training and Others

Delhi High Court · (2014) 05 DEL CK 0364

Administrative Tribunals Act, 1985 — Section 19

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High Courts26 May 2014

V.K. Planiswamy and Others Vs State

Delhi High Court · (2015) 1 JCC 440

Official Secrets Act, 1923 — Section 3, 3(1), 5, 9Penal Code, 1860 (IPC) — Section 120-B

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High Courts26 May 2014Disposed Off

Maruti Suzuki India Ltd. Vs The Ministry of Environment and Forests and Others

Delhi High Court · (2014) 05 DEL CK 0314

Environment (Protection) Act, 1986 — Section 15, 19, 3(3)

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High Courts26 May 2014

Ms. Nidhi Kaushik Vs Union of India and Others

Delhi High Court · (2014) 212 DLT 5

Constitution of India, 1950 — Article 14, 141, 15, 16, 20(1)Contempt of Courts Act, 1971 — Section 2(b)Criminal Procedure Code, 1973 (CrPC) — Section 125, 2(n), 26, 4(2), 468

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High Courts26 May 2014

Ankit Sharma Vs State of NCT of Delhi and Another State of NCT of Delhi Vs Gopal Goyal Kanda

Delhi High Court · (2014) 3 JCC 1672

Constitution of India, 1950 — Article 129, 21, 215Criminal Procedure Code, 1973 (CrPC) — Section 309, 437, 437(1)(i), 439, 439(2)Income Tax Act, 1961 — Section 66

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High Courts26 May 2014

Aniruddha Bahal Vs Central Bureau of Investigation Thomas Mathew Vs Central Bureau of Investigation

Delhi High Court · (2014) 210 DLT 292 : (2014) 2 JCC 1403

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 164(4), 167, 173Evidence Act, 1872 — Section 24, 65B

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High Courts26 May 2014Disposed Off

Manoj Kumar Vs State

Delhi High Court · (2015) 214 DLT 533 : (2015) 3 SLJ 196

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 20Penal Code, 1860 (IPC) — Section 120-B

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High Courts26 May 2014Disposed Off

Walter Bushnell Pvt. Ltd. Vs Miracle Life Sciences

Delhi High Court · (2015) 213 DLT 119 : (2014) 59 PTC 339

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2ATrade and Merchandise Marks Act, 1958 — Section 28(1)Trade Marks Act, 1999 — Section 134, 2(1)(m), 2(zb), 28 (1), 28(1)

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High Courts26 May 2014Disposed Off