High Courts30 May 2014Dismissed
Dr. Vijay Institute of Education and Technology Vs All India Council for Technical Education
Delhi High Court · (2014) 5 AD 717 : (2014) 143 DRJ 660
Constitution of India, 1950 — Article 14, 19, 226
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 109 of 195
High Courts30 May 2014Dismissed
India Tourism Development Corporation Limited Vs Miss Susan Leigh Beer
Delhi High Court · (2014) 144 DRJ 63
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 68, Order 33 Rule 10, Order 33 Rule 11, Order 33 Rule 11A, Order 33 Rule 2Evidence Act, 1872 — Section 101, 45, 91, 92, 99
High Courts30 May 2014Allowed
Sandhya Pandey Vs Kunj Bihar Pandey
Delhi High Court · (2014) 211 DLT 1 : (2014) 2 DMC 783
Hindu Marriage Act, 1955 — Section 13(1)(i-a), 13(1)(i-b)
High Courts30 May 2014Allowed
Pawan Kumar Gupta and Another Vs Vinay Malani Vinay Malani Vs Delhi Prantiya Marwari Yuva Manch and Others
Delhi High Court · (2014) 211 DLT 542
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4, Order 40 Rule 1
High Courts30 May 2014
AEZ Infratech Pvt. Ltd. Vs SNG Developers Ltd.
Delhi High Court · (2014) 211 DLT 215 : (2014) 143 DRJ 616
Arbitration and Conciliation Act, 1996 — Section 11, 8, 8(2)
High Courts30 May 2014
Maruti Insurance Distribution Services Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2014) 05 DEL CK 0265
High Courts30 May 2014Dismissed
Nutan Kumar Vs Rajesh Arora
Delhi High Court · (2014) 6 AD 403 : (2014) 144 DRJ 126
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 47 Rule 47, 114Evidence Act, 1872 — Section 68, 69, 71, 91Succession Act, 1925 — Section 63, 63 (c), 63(c)
High Courts30 May 2014
Randhir Singh Vs Hari Chand
Delhi High Court · (2014) 2 Crimes 665
Penal Code, 1860 (IPC) — Section 120B, 141, 147, 148, 149Probation of Offenders Act, 1958 — Section 4
High Courts30 May 2014Disposed Off
Randhir Singh and Others Vs State
Delhi High Court · (2015) 213 DLT 539
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313, 428Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 176
High Courts30 May 2014Allowed
Teva Pharmaceutical Industries Ltd. and Others Vs Natco Pharma Limited
Delhi High Court · (2014) 210 DLT 591 : (2014) 59 PTC 124
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a), Order 7 Rule 10Patents Act, 1970 — Section 48(b)
High Courts30 May 2014Dismissed
Rakesh Kumar Vs State
Delhi High Court · (2014) 05 DEL CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 374Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 348
High Courts30 May 2014
Surjeet Kaur Vs State
Delhi High Court · (2014) 212 DLT 456
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2, Order 41 Rule 5, 151Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 12, 20
High Courts30 May 2014Dismissed
Nisha Gupta Vs Ram Kishan Gupta
Delhi High Court · (2014) 210 DLT 710 : (2014) 143 DRJ 345
Criminal Procedure Code, 1973 (CrPC) — Section 242, 243, 251, 313, 315Negotiable Instruments Act, 1881 (NI) — Section 13, 138, 139, 5, 6
High Courts30 May 2014Dismissed
Hanif Solanki Vs Babu Lal
Delhi High Court · (2014) 2 RCR(Rent) 170
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts30 May 2014Dismissed
Joginder Singh Malik Vs Central Bureau of Investigation
Delhi High Court · (2014) 6 AD 117
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 34, 342Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts30 May 2014Dismissed
Procter and Gamble Manufacturing (Tianjin) Co. Ltd. and Others Vs Anchor Health and Beauty Care Pvt. Ltd.
Delhi High Court · (2014) 211 DLT 466 : (2014) 59 PTC 421
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Trade Marks Act, 1999 — Section 2(m), 2(zb), 30(2), 32(1)(a), 35
High Courts30 May 2014
Naseem Vs State
Delhi High Court · (2015) 214 DLT 299
Criminal Procedure Code, 1973 (CrPC) — Section 313Official Secrets Act, 1923 — Section 3, 3(1)(c), 3(2), 3(i)(c), 5Penal Code, 1860 (IPC) — Section 120B, 379
High Courts30 May 2014
Parivar Seva Sanstha Vs Marie Stopes International
Delhi High Court · (2014) 59 PTC 446
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1A, Order 7 Rule 14
High Courts30 May 2014
United India Insurance Co. Vs Kanwar Lal
Delhi High Court · (2014) 4 ACC 35
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(1)(b), Order 24 Rule 1, Order 24 Rule 24, Order 24 Rule 3
High Courts29 May 2014Dismissed
Food Inspector Vs Megh Raj Subhash Chander and Others
Delhi High Court · (2015) 1 Crimes 599
Prevention of Food Adulteration Act, 1954 - Section 16(1), 16(1A), 2(ia), 2(ix)(k), 7