High Courts10 Sept 2010

Bharat Steel Tubes Ltd. Vs IFCI Ltd.

Delhi High Court · (2011) 1 CompLJ 51 : (2010) 172 DLT 568 : (2010) 120 DRJ 226

Banking Regulation Act, 1949 — Section 35ACivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 391, 4A(2), 529A, 529A(1)
High Courts10 Sept 2010Allowed

Bank of India Vs State and Others

Delhi High Court · (2010) 119 DRJ 401

Criminal Procedure Code, 1973 (CrPC) — Section 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 15, 16, 9Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts10 Sept 2010

Sukhmal Chand Jain Vs State

Delhi High Court · (2010) 09 DEL CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 401, 428Penal Code, 1860 (IPC) — Section 420, 468, 471, 511