High Courts14 Sept 2010Allowed
Ravi Sood and Another Vs State and Others
Delhi High Court · (2010) 09 DEL CK 0098
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 64 of 197
High Courts14 Sept 2010
Prabhash Verma @ Kuku Vs Anil Bansal and Another
Delhi High Court · (2010) 09 DEL CK 0086
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 7 Rule 11, 151Court Fees Act, 1870 — Section 7
High Courts14 Sept 2010Dismissed
Sarabjit Prakash and Another Vs Udyajit Prakash and Others
Delhi High Court · (2010) 172 DLT 707
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts14 Sept 2010
Marubeni India Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2010) 236 CTR 234 : (2010) 328 ITR 306 : (2010) 4 LLJ 234 : (2010) 195 TAXMAN 76
Income Tax Act, 1922 — Section 33(4)Income Tax Act, 1961 — Section 201, 201(1), 201(1A), 254, 254(1)
High Courts14 Sept 2010Allowed
Vikram Yadav Vs State NCT of Delhi
Delhi High Court · (2010) 09 DEL CK 0066
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Sept 2010Allowed
Sep. Rohitash Kumar Vs Chief of Army Staff and Others
Delhi High Court · (2010) 09 DEL CK 0064
Army Act, 1950 — Section 164(2), 63
High Courts14 Sept 2010Allowed
Shell Brands International Ag. and Another Vs Mr. Pradeep Jain
Delhi High Court · (2010) 09 DEL CK 0052
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts14 Sept 2010Dismissed
Rajinder Singh Vs Govt. of Delhi and Others
Delhi High Court · (2010) 09 DEL CK 0044
Constitution of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 86
High Courts14 Sept 2010Allowed
D.K. Pandey Vs State and Another
Delhi High Court · (2010) 09 DEL CK 0036
Penal Code, 1860 (IPC) — Section 499, 500
High Courts14 Sept 2010Dismissed
The Commissioner of Income Tax Vs Karan Bihari Thapar
Delhi High Court · (2010) 236 CTR 22 : (2010) 6 ILR Delhi 761 : (2011) 335 ITR 541
Income Tax Act, 1922 — Section 4BIncome Tax Act, 1961 — Section 148, 260A, 6(1), 6(6)
High Courts14 Sept 2010
Commissioner of Income Tax Vs Modi Industries Ltd.
Delhi High Court · (2011) 339 ITR 467 : (2011) 197 TAXMAN 76
Income Tax Act, 1961 — Section 256(1), 30, 31, 32, 33
High Courts14 Sept 2010
The Commissioner of Income Tax Vs Sh. Anil Minda
Delhi High Court · (2010) 235 CTR 1 : (2010) 328 ITR 320
Income Tax Act, 1961 — Section 10(22), 123, 13, 132, 132(1)
High Courts13 Sept 2010Allowed
Jagdish and Another Vs State and Another
Delhi High Court · (2010) 6 ILR Delhi 753
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161(3), 164, 173, 238Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts13 Sept 2010Dismissed
Sultan Singh Jain (Deceased) through Legal Representatives Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2010) 09 DEL CK 0367
Civil Procedure Code, 1908 (CPC) — Section 148, 151Delhi Municipal Corporation Act, 1957 — Section 317, 317(2), 320, 321, 322
High Courts13 Sept 2010Dismissed
Jodha Sahani Vs The State of NCT of Delhi
Delhi High Court · (2011) 1 Crimes 382
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 50, 57
High Courts13 Sept 2010Allowed
Coronation Construction Pvt. Ltd. Vs Indian Oil Corporation Ltd. and Another
Delhi High Court · (2010) 09 DEL CK 0311
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 37Contract Act, 1872 — Section 28Limitation Act, 1963 — Section 14
High Courts13 Sept 2010Dismissed
Suresh Kumr Pathrella Vs State
Delhi High Court · (2010) 09 DEL CK 0310
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(2), 173(5), 173(8)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts13 Sept 2010Dismissed
Ashok Kumar Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0292
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 3(1)
High Courts13 Sept 2010Dismissed
Mahinder Pal Vs Delhi Transport Corporation and Another
Delhi High Court · (2011) 1 LLJ 141
Constitution of India, 1950 — Article 14, 226, 227Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 15Industrial Disputes Act, 1947 — Section 11
High Courts13 Sept 2010Dismissed
Commissioner of Income Tax Vs Dharampal Premchand Ltd.
Delhi High Court · (2010) 329 ITR 572 : (2011) 202 TAXMAN 94
Income Tax Act, 1961 — Section 14(A), 260(A), 271(1), 276(C), 80(I)(A)